High Courts12 Jan 2018Disposed Of
National Insurance Company Ltd Vs Birma Devi & Ors
Delhi High Court · (2018) 01 DEL CK 0329
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,307 of 6,909
High Courts12 Jan 2018Disposed Of
Rajesh Kumar Raghav & Ors Vs Directorate Of Education And Anr
Delhi High Court · (2018) 01 DEL CK 0328
Delhi School Education Rules, 1973 — Rule 96
High Courts12 Jan 2018Disposed Of
Neelam Dua Vs Aggarwal Welfare Society And Ors
Delhi High Court · (2018) 01 DEL CK 0327
High Courts12 Jan 2018Disposed Of
Dr. E.S. Rajendran Vs Union Of India And Anr
Delhi High Court · (2018) 01 DEL CK 0326
High Courts12 Jan 2018Dismissed
Pankaj Kumar & Anr Vs State Govt Of Nct Of Delhi & Anr
Delhi High Court · (2018) 01 DEL CK 0325
Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 468, 471
High Courts12 Jan 2018Dismissed
M/S Khatema Fibres Limited Vs KCL Limited
Delhi High Court · (2018) 01 DEL CK 0324
Code Of Civil Procedure, 1908 — Section 96, Order 7 Rule 11Limitation Act, 1963 — Section 14, 19
High Courts12 Jan 2018Dismissed
RAVINDER UPPAL Vs SUDERSHAN SINGH & ORS
Delhi High Court · (2018) 01 DEL CK 0062
High Courts12 Jan 2018Disposed
MOSIN Vs STATE
Delhi High Court · (2018) 01 DEL CK 0061
Code of Criminal Procedure, 1973, Section 313, Section 437A - Power to examine the accusedIndian Penal Code, 1860, Section 302,
High Courts12 Jan 2018Disposed
NATIONAL INSURANCE CO. LTD Vs SANJAY & ORS
Delhi High Court · (2018) 01 DEL CK 0060
High Courts12 Jan 2018Disposed
RIVA SINGH & ORS Vs SCHOOL MANAGEMENT OF RING MIDWAYS SENIOR SECONDARY PUBLIC SCHOOL & ORS
Delhi High Court · (2018) 01 DEL CK 0059
Delhi School Education Act, 1973, Section 25, Section 27, Section 121 - Jurisdiction of civil courts barred - Liability of manager to punishment
High Courts12 Jan 2018
ASHOKA TRANSWAYS SERVICES (P) LTD Vs RAMESH CHANDER
Delhi High Court · (2018) 01 DEL CK 0040
Employees Compensation Act, 1923, Section 22
High Courts12 Jan 2018Disposed
DEVRAJ SINGH AND ORS Vs UNION OF INDIA AND ORS
Delhi High Court · (2018) 01 DEL CK 0039
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013, Section 4, Section 6, Section 24(2)
High Courts12 Jan 2018Disposed
ABHIMANYU PORIA Vs RAJBIR SINGH AND ORS
Delhi High Court · (2018) 01 DEL CK 0038
Constitution of India, Article 32 - Remedies for enforcement of rights conferred by this PartCode of Criminal Procedure, 1973, Section 164, Section 156
High Courts12 Jan 2018Dismissed
DR. A. PHILIPOSE Vs UNION OF INDIA AND ORS
Delhi High Court · (2018) 01 DEL CK 0037
High Courts12 Jan 2018Dismissed
BHUDEV SHARMA Vs KALINDEE RAIL NIRMAN (ENGINEERS ) LTD
Delhi High Court · (2018) 01 DEL CK 0036
High Courts12 Jan 2018Dismissed
BABU RAM & ORS Vs THE STATE & ANR
Delhi High Court · (2018) 01 DEL CK 0035
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High Court
High Courts12 Jan 2018Allowed
LAL CHAND Vs THE DIRECTORATEGENERAL OF CRPF
Delhi High Court · (2018) 01 DEL CK 0034
High Courts12 Jan 2018Dismissed
AASHU Vs STATE
Delhi High Court · (2018) 01 DEL CK 0021
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 164 - Punishment for mur
High Courts12 Jan 2018
PARAG BANSAL & ORS Vs STATE
Delhi High Court · (2018) 01 DEL CK 0019
Code of Criminal Procedure, 1973, Section 125 - Order for maintenance of wives, children and parentsIndian Penal Code, 1860, Section 376, Section 34
High Courts12 Jan 2018
UNION OF INDIA & ANR Vs SATNAM SINGH & ORS
Delhi High Court · (2018) 01 DEL CK 0012
Constitution of India, Article 21, Article 19, Article 191(1)(d) - Amendment of the Schedule - Protection of certain rights regarding freedom of speech, etc - Disqualificati