High Courts12 Jan 2018Dismissed

GEETIKA JAIN Vs UNION OF INDIA & ORS

Delhi High Court · (2018) 01 DEL CK 0009

Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIncome Tax Act, 1961, Section 279, Section 279,
High Courts11 Jan 2018Disposed Of

Dheeraj @ Sonu Vs State

Delhi High Court · (2018) 01 DEL CK 0322

Indian Penal Code, 1860 — Section 34, 120B, 148, 186, 307, 325, 332, 333, 342, 353, 440Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 161
High Courts11 Jan 2018Disposed Of

Arun Mehra Vs Union Of India & Ors

Delhi High Court · (2018) 01 DEL CK 0321

Constitution of India, 1950 — Article 226Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34
High Courts11 Jan 2018Disposed Of

D S Vs K C & Anr

Delhi High Court · (2018) 01 DEL CK 0320

Indian Penal Code, 1860 — Section 34, 406, 498AInformation Technology Act, 2006 — Section 66AHindu Marriage Act, 1955
High Courts11 Jan 2018Disposed Of

Bharat Deep Sethi Vs Sonia Takkar

Delhi High Court · (2018) 01 DEL CK 0316

Delhi Rent Control Act, 1958 — Section 14(1)(b), 14(1)(e), 15(1), 25BCode Of Civil Procedure, 1908 — Section 92