COURT ARCHIVE

Delhi High Court judgments

1,38,161 judgments · page 3,310 of 6,909

High Courts11 Jan 2018Disposed

S. SATINDER SINGH & ORS. Vs S. RAMINDER SARUP SINGH & ANR.

Delhi High Court · (2018) 01 DEL CK 0032

Code of Civil Procedure, 1908, Order 23Rule 3 -Transfer of Property Act, 1882, Section 14 - Rule against perpetuityRegistration Act, 1

High Courts11 Jan 2018

INDIAN OVERSEAS BANK Vs UNION OF INDIA & ORS.

Delhi High Court · (2018) 01 DEL CK 0029

Industrial Disputes Act, 1947, Section 2, Section 25F - Definitions - Conditions precedent to retrenchment of workmenIndian Penal Code, 1860, Section 42

High Courts11 Jan 2018

NAFIS QAZI & ANR. Vs UNION OF INDIA & ANR.

Delhi High Court · (2018) 01 DEL CK 0005

Reserve Bank of India Act, 1934, Seciton 22

High Courts11 Jan 2018Dismissed

VISHAL KAPUR Vs YASHNA KAPUR & ANR.

Delhi High Court · (2018) 01 DEL CK 0004

Code of Criminal Procedure, 1973, Section 125, Section 127, Section 340 - Order for maintenance of wives, children and parents - Alteration In allowance - Procedure in cas

High Courts11 Jan 2018Disposed

INDERJEET KAUR RAINA Vs HARVINDER KAUR ANAND

Delhi High Court · (2018) 01 DEL CK 0003

Code of Civil Procedure, 1908, Section 89 - Settlement of disputes outsides the CourtCourt Fees Act, 1870, Section 16 - Refund of fee

High Courts10 Jan 2018Dismissed

M/S Ravinder Singh & Sons Vs M/S Evergreen Publications (India) Ltd & Anr

Delhi High Court · (2018) 01 DEL CK 0303

Code Of Civil Procedure, 1908 — Section 11, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Copyright Act, 1956 — Section 2(1), 2(5)(a), 48(1), 49(1)

High Courts10 Jan 2018Disposed Of

Pasithea Infrastructure Limited Vs Soler Energy Corporation Of India Ltd. And Anr

Delhi High Court · (2018) 01 DEL CK 0302

Constitution Of india, 1950 — Article 226Arbitration and Conciliation Act, 1996 — Section 9, 17, 37(1)(a)Commercial Courts Act, 2015 — Section 13(a)

High Courts10 Jan 2018Dismissed

Utkarsh Apparels & Anr Vs Winnosme Textiles Industries Ltd & Anr

Delhi High Court · (2018) 01 DEL CK 0301

Arbitration and Conciliation Act, 1996 — Section 34, 34(3)

High Courts10 Jan 2018Dismissed

Shilendra Ghai Vs Shakuntala Ghai

Delhi High Court · (2018) 01 DEL CK 0300

Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2

High Courts10 Jan 2018Dismissed

Bhuwan Chandra Upadhyay Vs Border Security Force (BSF) & Ors

Delhi High Court · (2018) 01 DEL CK 0299

Border SecurityForce Education Code, — Rule 7.11(3)(iii)

High Courts10 Jan 2018Dismissed

M/S K & Co Vs M/S Paam Pharmaceuticals (Delhi) Ltd. & Ors

Delhi High Court · (2018) 01 DEL CK 0298

Negotiable Instruments Act, 1881 — Section 138

High Courts10 Jan 2018Dismissed

X Vs State (Nct Of Delhi) & Anr

Delhi High Court · (2018) 01 DEL CK 0297

Indian Penal Code, 1860 — Section 328, 343, 363, 376Code Of Criminal Procedure, 1973 — Section 156(3), 164

High Courts10 Jan 2018Dismissed

Oriental Insurance Co Ltd Vs Oriental Insurance Co Ltd

Delhi High Court · (2018) 01 DEL CK 0296

High Courts10 Jan 2018Dismissed

Ombir Singh & Anr Vs Jaspali Chauhan & Ors

Delhi High Court · (2018) 01 DEL CK 0295

Code Of Civil Procedure, 1908 — Order 47 Rule 1, Order 18 Rule 3

High Courts10 Jan 2018Disposed Of

Commissioner Of Income Tax Del Vs M/S Hind Nihon Proteins P. Ltd

Delhi High Court · (2018) 01 DEL CK 0294

Income Tax Act, 1961 — Section 37, 80HH, 80I, 260A

High Courts10 Jan 2018Disposed Of

M/S Embassy Restaurant & Anr Vs M/S Atma Ram Builders (P) Ltd

Delhi High Court · (2018) 01 DEL CK 0293

Constitution Of india, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 15A, Order 20 Rule 12Delhi Rent Control Act, 1958 — Section 3(c), 7(2)

High Courts10 Jan 2018Disposed Of

Prem Prakash Sethi And Anr Vs Union Of India And Anr

Delhi High Court · (2018) 01 DEL CK 0292

Companies Act, 2013 — Section 164(2)(a), 248(1), 252, 252(3)

High Courts10 Jan 2018Disposed Of

Dr. Reddy’s Laboratories Limited And Another Vs Union Of India And Others

Delhi High Court · (2018) 01 DEL CK 0291

Foreign Trade (Development and Regulation) Act, 1992 — Section 9, 9(4)

High Courts10 Jan 2018Allowed

Naba Naeem & Anr Vs Anees Ahmed Abbasi

Delhi High Court · (2018) 01 DEL CK 0290

High Courts10 Jan 2018Disposed Of

Desh Raj Vs Vidya Devi & Ors

Delhi High Court · (2018) 01 DEL CK 0289

Evidence Act, 1872 — Section 115