High Courts10 Jan 2018Dismissed
Parivesh Kumar Vs Union Of India & Anr
Delhi High Court · (2018) 01 DEL CK 0288
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,311 of 6,909
High Courts10 Jan 2018Dismissed
Link Engineers Pvt. Ltd Vs Power Machines (India) Ltd
Delhi High Court · (2018) 01 DEL CK 0287
Code Of Civil Procedure, 1908 — Order 7 Rule 11(d)Companies Act, 1956 — Section 433(e), 434, 434(a), 439(a)Limitation Act, 1963 — Section 14
High Courts10 Jan 2018Disposed Of
Delhi Development Authority & Anr Vs M/S. Budhiraja Electricals
Delhi High Court · (2018) 01 DEL CK 0268
High Courts10 Jan 2018Disposed Of
Kamal Kapoor And Ors Vs Kulvinder Kaur Chatwal & Anr
Delhi High Court · (2018) 01 DEL CK 0267
Negotiable Instruments Act, 1881 — Section 138Code of Civil Procedure, 1908 — Order 37
High Courts10 Jan 2018Dismissed
Seema Suri Vs Surinder Dewan (Deceased) Through Lr's & Ors.
Delhi High Court · (2018) 01 DEL CK 0266
Delhi Land Reforms Act, 1954 — Section 185Code of Civil Procedure, 1908 — Section 10Evidence Act, 1872 — Section 68, 69
High Courts10 Jan 2018
NIRMALA @ BHARPAI Vs GOVERNMENT OF NCT DELHI & ANR
Delhi High Court · (2018) 01 DEL CK 0090
High Courts10 Jan 2018
SOBHAN SINHA Vs PUNJAB NATIONAL BANK AND ORS.
Delhi High Court · (2018) 01 DEL CK 0089
High Courts10 Jan 2018
SARITA HANDA Vs UOI & ORS.
Delhi High Court · (2018) 01 DEL CK 0088
Income Tax Act, 1960, Section 28, Section 80HHC
High Courts10 Jan 2018
REKHA DEVI Vs UNION OF INDIA
Delhi High Court · (2018) 01 DEL CK 0085
Railway Claims Tribunal Act, 1987, Section 16 - Application to Claims Tribunal
High Courts10 Jan 2018Dismissed
SURESH KUMAR MALHOTRA & ORS. Vs GUJRAL ESTATES PVT. LTD.
Delhi High Court · (2018) 01 DEL CK 0084
Code of Civil Procedure, 1908, Order 6Rule 17 -Contract Act, 1872, Section 73 - Compensation for loss or damage caused by breach of contract
High Courts10 Jan 2018
PUSHKAR KAPOOR Vs TATA POWER DELHI DISTRIBUTION LIMITED
Delhi High Court · (2018) 01 DEL CK 0082
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts10 Jan 2018Dismissed
KARAMVEER @ SONU Vs STATE GOVT. OF NCT OF DELHI
Delhi High Court · (2018) 01 DEL CK 0081
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 34, Sect
High Courts10 Jan 2018
JUBILANT SECURITIES PVT LTD Vs DEPUTY COMMISSIONER OF INCOME-TAX
Delhi High Court · (2018) 01 DEL CK 0064
Income Tax Act, 1960, Section 14A
High Courts10 Jan 2018
MUTHUVEL PALANI M. Vs C ANGALA ESWARI & ORS
Delhi High Court · (2018) 01 DEL CK 0063
Constitution of India, Article 226 - Power of High Courts to Issue certain writsCode of Criminal Procedure, 1973, Section 482, Section 200,
High Courts10 Jan 2018
RITU PRAKASH SINGH Vs NATIONAL HOUSING BANK & ORS
Delhi High Court · (2018) 01 DEL CK 0043
High Courts10 Jan 2018
SAVITRI DEVI & ORS. Vs UNION OF INDIA
Delhi High Court · (2018) 01 DEL CK 0042
Railway Claims Tribunal Act, 1987, Section 23 - Appeals
High Courts10 Jan 2018
SMT. OM WATI Vs RESERVE BANK OF INDIA AND ANR.
Delhi High Court · (2018) 01 DEL CK 0041
High Courts10 Jan 2018
SATPAL Vs THE CHIEF SECRETARY GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS
Delhi High Court · (2018) 01 DEL CK 0028
High Courts10 Jan 2018Disposed Of
Shivshankar Shivhare & Ors Vs Govt Of NCT Of Delhi & Ors
Delhi High Court · (2018) 01 DEL CK 0027
Constitution Of India, 1950 — Article226Right To Fair Compensation And Transparency In LandAcquisition, Rehabilitation And Resettlement Act, 2013 — Section24(2)Land Acquisition Act, 1894 — Section 4, 6,11, 18, 31, 31(1), 31(2), 32, 33, 34
High Courts10 Jan 2018Allowed
Sarvesh Security Service Pvt. Ltd. Vs University of Delhi
Delhi High Court · (2018) 01 DEL CK 0026
Indian Penal Code, 1860, Section 354 - Assault or criminal force to woman with intent to outrage her modestyGeneral Financial Rules, 2005, Rule 151