High Courts10 Jan 2018Disposed
Ultratech Cement Limited Vs Jai prakash Associates Limited & Anr.
Delhi High Court · (2018) 01 DEL CK 0025
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,312 of 6,909
High Courts10 Jan 2018
ARUN KUMAR GOEL Vs UNION OF INDIA
Delhi High Court · (2018) 01 DEL CK 0014
Central Administrative Tribunal Act, 1985, Section 3(q)
High Courts10 Jan 2018
ORION SECURITY SOLUTIONS PVT. LTD. Vs UNIVERSITY OF DELHI
Delhi High Court · (2018) 01 DEL CK 0013
High Courts09 Jan 2018Dismissed
Vinay Kumar Aggarwal Vs Radha Rani Aggarwal
Delhi High Court · (2018) 01 DEL CK 0286
Code of Civil Procedure, 1908 — Order 12 Rule 6, Order 17 Rule 18Evidence Act, 1872 — Section 58, 91, 92
High Courts09 Jan 2018Allowed
Magma Hdi General Insurance Co Ltd Vs Rao Mohsin & Anr
Delhi High Court · (2018) 01 DEL CK 0285
High Courts09 Jan 2018Dismissed
Pr. Commissioner Of Income Tax - 2 Vs British Motor Car Co. (1934) Ltd
Delhi High Court · (2018) 01 DEL CK 0284
Income Tax Act, 1961 — Section 32, 32(2), 147Sick Industrial Company (Special Provisions) Act, 1985 — Section 3(1)(ga), 17(1), 72(2), 73(3)
High Courts09 Jan 2018Disposed Of
M/S Aditya Birla Nuvo Limited Vs Sanwar Lai Ajmera Alias Manish & Ors
Delhi High Court · (2018) 01 DEL CK 0265
High Courts09 Jan 2018Dismissed
Krishna Khandelwal Vs Union Of India And Ors
Delhi High Court · (2018) 01 DEL CK 0264
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34
High Courts09 Jan 2018Disposed Of
Pristine Logistics & Infra Projects Pvt Ltd & Anr Vs M/S Freightstar Pvt Ltd & Ors
Delhi High Court · (2018) 01 DEL CK 0263
Arbitration and Conciliation Act, 1996 — Section 34, 37Commercial Court Act, 2015 — Section 13
High Courts09 Jan 2018Dismissed
M/S Glambirds Entertainment Vs M/S Glam X Entertainment & Anr
Delhi High Court · (2018) 01 DEL CK 0262
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts09 Jan 2018Dismissed
S.K.Oberoi Vs Uco Bank & Ors
Delhi High Court · (2018) 01 DEL CK 0261
Code of Civil Procedure, 1908 — Order 2 Rule 2
High Courts09 Jan 2018
Prem Prakash Gupta Vs Sanjay Aggarwal
Delhi High Court · (2018) 01 DEL CK 0260
Code of Civil Procedure, 1908 — Order 14, 15Specific Relief Act, 1963 — Section 34, 41Registration Act, 1908 — Section 23, 25, 32, 47, 49
High Courts09 Jan 2018Dismissed
Sant Singh Vs Jagjeet Singh Sawhney (Since Deceased) Thr Lrs & Ors
Delhi High Court · (2018) 01 DEL CK 0259
Code of Civil Procedure, 1908 — Order 47 Rule 1, Order 6 Rule 17Delhi Rent Control Act, 1958 — Section 14(1)(b), 50Specific Relief Act, 1963 — Section 41(h)
High Courts09 Jan 2018Disposed Of
M/S Asset Care & Reconstruction Enterprise Ltd. (M/S Acre Ltd.) Vs Harjeet S. Sabharwal
Delhi High Court · (2018) 01 DEL CK 0258
Code of Civil Procedure, 1908 — Order 11 Rule 1, Order 11 Rule 6, Order 11 Rule 7
High Courts09 Jan 2018Dismissed
Sun N Shade Opticians & Ors Vs Shyam Sunder Budhiraja
Delhi High Court · (2018) 01 DEL CK 0257
Code of Civil Procedure, 1908 — Order 7 Rule 11Delhi Rent Control Act, 1958 — Section 14(1)(e), 25BEvidence Act, 1872 — Section 116
High Courts09 Jan 2018Disposed Of
Hyundai Rotem Company Vs Delhi Metro Rail Corporation
Delhi High Court · (2018) 01 DEL CK 0256
Constitution of India, 1950 — Article 14General Financial Rules, 2017 — Rule 151, 175(1), 151(iii), 175(1)(i)(h)
High Courts09 Jan 2018Disposed Of
Harjeet Singh Johar Vs Commissioner Of Customs (General) & Ors
Delhi High Court · (2018) 01 DEL CK 0255
Customs Broker & Licensing Regulations, 2013 — Regulation 10, l1(a), ll(e), 1l(n), 17(9), 19, 19(2), 20, 20(1), 20(2), 22, 22(1), 22(3), 22(5)Customs House Agent License Regulations 2004 — Regulation 20
High Courts09 Jan 2018Disposed Of
M/S Cardio Products Corporation Vs Government Of National Capital Territroy Of Delhi & Ors
Delhi High Court · (2018) 01 DEL CK 0254
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31(1), 31(2), 32, 33, 34Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts09 Jan 2018Allowed
Indian Oil Coporation Ltd Vs National Commission For Scheduled Tribes & Anr
Delhi High Court · (2018) 01 DEL CK 0253
Constitution of India, 1950 — Article 138(8), 338A, 338A(5), 338A(5)(a), 338A(6), 338A(7), 338A(8)
High Courts09 Jan 2018
Grundfos Pumps India Private Ltd Vs IIC Limited
Delhi High Court · (2018) 01 DEL CK 0252
Companies (Transfer of Pending Proceedings) Rules, 2016 — Rule 5, 96Companies (Court) Rules, 1959 — Rule 26, 27, 28, 29Companies Act, 2013 — Section 419(4), 433(e), 434(c)