High Courts09 Jan 2018Dismissed
PR. COMMISSIONER OF INCOME TAX Vs BRITISH MOTOR CAR CO. (1934) LTD
Delhi High Court · (2018) 01 DEL CK 0149
Income Tax Act, 1961, Section 147, Section 147, Section 147, Section 147, Section 32(2), Section 32(2),
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,314 of 6,909
High Courts09 Jan 2018Disposed Of
Yogesh Mittal Vs State of Nct of Delhi
Delhi High Court · (2018) 01 DEL CK 0148
Constitution of India, Article 226 - Power of High Courts to Issue certain writsCode of Criminal Procedure, 1973, Section 173, Section 167(2) - Re
High Courts09 Jan 2018Dismissed
Uniworld Garden Apartment Owners Association Vs Unitech Realty Private Ltd.
Delhi High Court · (2018) 01 DEL CK 0141
Code of Civil Procedure, 1908, Section 20, Order 1Rule 8, Order 37Rule 3(5) - Other suits to be instituted where defendants reside or cause of action a
High Courts09 Jan 2018Disposed
SANTOSH GUPTA Vs STATE
Delhi High Court · (2018) 01 DEL CK 0140
Indian Penal Code, 1860, Section 302, Section 34, Section 498A, Section 304B - Punishment for murder - Acts done by several persons in furtherance of
High Courts08 Jan 2018Disposed Of
Neetu Singh Vs Rajiv Saumitra & Ors
Delhi High Court · (2018) 01 DEL CK 0283
Code of Civil Procedure, 1908 — Section 151Copyright Act, 1957 — Section 17(c)
High Courts08 Jan 2018
M/S Matreja Foods Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2018) 01 DEL CK 0282
High Courts08 Jan 2018Dismissed
Mahinder Kaur Vs Harbhajan Kaur
Delhi High Court · (2018) 01 DEL CK 0281
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts08 Jan 2018Dismissed
Kamala Chamoli & Anr Vs M/S Pre Press Machinery & Services Pvt Ltd
Delhi High Court · (2018) 01 DEL CK 0280
Code of Civil Procedure, 1908 — Order 37, Order 22 Rule 4
High Courts08 Jan 2018Dismissed
South Delhi Municipal Corporation Vs M/S Pkss Infrastructure Pvt Ltd
Delhi High Court · (2018) 01 DEL CK 0279
Arbitration and Conciliation Act, 1996 — Section 31(7)(a), 31(7)(b), 31(8), 34
High Courts08 Jan 2018
Mapex Infrastructure Pvt. Ltd Vs National Highways Authority Of India
Delhi High Court · (2018) 01 DEL CK 0278
Arbitration and Conciliation Act, 1996 — Section 7, 34Indian Contract Act, 1872 — Section 73
High Courts08 Jan 2018Dismissed
Preeti Sehgal Vs Sarla Sehgal And Anr
Delhi High Court · (2018) 01 DEL CK 0277
Code of Civil Procedure, 1908 — Section 96
High Courts08 Jan 2018Disposed Of
Manpreet Singh Vs Union Of India & Ors
Delhi High Court · (2018) 01 DEL CK 0276
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 31(1), 31(2), 32, 33, 34Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts08 Jan 2018Disposed Of
Scan Holding P Ltd Vs Assistant Commissioner Of Income Tax & Anr
Delhi High Court · (2018) 01 DEL CK 0275
Income Tax Act, 1961 — Section 14A, 34(1)(a), 143(1), 143(3), 147, 147(C), 148, 151
High Courts08 Jan 2018Allowed
Krishan Sharma Vs Govt Of Nct Of Delhi And Ors
Delhi High Court · (2018) 01 DEL CK 0274
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6
High Courts08 Jan 2018Disposed Of
Mohan Lal Vs New Delhi Municipal Council And Anr
Delhi High Court · (2018) 01 DEL CK 0273
High Courts08 Jan 2018
Arvind Narain Khanna And Ors Vs Union Of India And Ors
Delhi High Court · (2018) 01 DEL CK 0272
Land Acquisition Act, 1894 — Section 4, 6, 9, 10, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts08 Jan 2018Dismissed
M/S Lyca Finance Ltd Vs Prof (Dr.) A.K Saluja
Delhi High Court · (2018) 01 DEL CK 0271
Delhi Rent Control Act, 1958 — Section 14(1)(e), 14(7), 25B
High Courts08 Jan 2018Disposed Of
Lalit Tanwar & Anr Vs Union Of India & Anr
Delhi High Court · (2018) 01 DEL CK 0270
Companies Act, 1956 — Section 164(2), 248(1), 248(2), 252
High Courts08 Jan 2018Disposed Of
Daya Chand Vs Gnct Of Delhi And Ors
Delhi High Court · (2018) 01 DEL CK 0269
Land Acquisition Act, 1894 — Section 4, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts08 Jan 2018Dismissed
Pentel Kabushiki Kaisha & Anr Vs M/S Arora Stationers & Ors
Delhi High Court · (2018) 01 DEL CK 0240
Code Of Civil Procedure, 1908 — Section 96, Order 39 Rule 1, Order 39 Rule 2Designs Act, 2000 — Section 2(d), 4, 4(a), 4(c), 19, 22, 22(3)