CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,38,161 judgments · page 3,316 of 6,909

High Courts08 Jan 2018Disposed

MUKESH KUMAR Vs PARVEEN KUMAR

Delhi High Court · (2018) 01 DEL CK 0128

Code of Civil Procedure, 1908, Order 9Rule 13 -Negotiable Instruments Act, 1881, Section 138 - Dishonour of cheque for insufficiency, etc., of funds in th
Read judgment
High Courts05 Jan 2018Dismissed

Anil Kumar Anand Vs Union Of India & Ors

Delhi High Court · (2018) 01 DEL CK 0232

Unit Trust of India Assets Management Company (Staff Rules), 2003 — Rule 3(h), 55, 55(3)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14(3)
Read judgment
High Courts05 Jan 2018

Harinder Kaushik Vs Union Of India & Ors

Delhi High Court · (2018) 01 DEL CK 0223

Constitution Of India, 1950 — Article 226Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34
Read judgment
High Courts05 Jan 2018Dismissed

Rakesh Mehra Alias Nandu Vs State

Delhi High Court · (2018) 01 DEL CK 0222

Indian Penal Code, 1860 — Section 34, 302, 392, 397, 404Code of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106, 114
Read judgment