COURT ARCHIVE

Delhi High Court judgments

1,38,161 judgments · page 3,318 of 6,909

High Courts04 Jan 2018Disposed Of

Hlpl Global Logistics Pvt. Ltd Vs Commissioner Of Customs (General),New Customs House,New Delhi & Anr

Delhi High Court · (2018) 01 DEL CK 0200

Customs Act, 1962 — Section 108Customs House Agents Licensing Regulations, 2004 — Regulation 9(1)Customs Brokers Licensing Regulations, 2013 — Regulation 11(d), 11(e), 18, 20, 22

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High Courts04 Jan 2018Disposed Of

Amit Kumar & Ors Vs Union Of India And Anr

Delhi High Court · (2018) 01 DEL CK 0199

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High Courts04 Jan 2018Dismissed

Nitin Gupta Vs M/S Aakash Metal Industries

Delhi High Court · (2018) 01 DEL CK 0198

Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 145, 145(2)

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High Courts04 Jan 2018Dismissed

Nikhil Kumar Kundra Vs State(Nct Of Delhi)

Delhi High Court · (2018) 01 DEL CK 0197

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 149, 370, 420

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High Courts04 Jan 2018Dismissed

Pr. Commissioner Of Income Tax - 6 Vs M/S. Mohan Export India Private Limited

Delhi High Court · (2018) 01 DEL CK 0196

Income Tax Act, 1961 — Section 37, 37(1)

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High Courts04 Jan 2018Dismissed

New India Assurance Co Ltd Vs Amresh & Ors

Delhi High Court · (2018) 01 DEL CK 0195

Indian Penal Code, 1860 — Section 304Employee’s Compensation Act, 1923 — Section 3, 30

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High Courts04 Jan 2018Dismissed

Union Of India Vs Ameena Bano & Anr

Delhi High Court · (2018) 01 DEL CK 0194

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High Courts04 Jan 2018Dismissed

Mukesh Kumar & Ors Vs Union Of India

Delhi High Court · (2018) 01 DEL CK 0193

Railways Act, 1989 — Section 123(c), 124A

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High Courts04 Jan 2018Disposed Of

Usha Talwar Vs Chairperson Navyug School Educational Society

Delhi High Court · (2018) 01 DEL CK 0192

Letters Patent Act, 1865 — Section 10Delhi High Court Act, 1966 — Section 10

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High Courts04 Jan 2018Dismissed

U.P. State Road Transport Corporation Vs Santosh Kumar Singh

Delhi High Court · (2018) 01 DEL CK 0191

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High Courts04 Jan 2018Disposed Of

National Insurance Company Ltd Vs Indra Chauhan & Ors

Delhi High Court · (2018) 01 DEL CK 0190

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High Courts04 Jan 2018Dismissed

Rajendra Prasad & Anr Vs Shyam Lal

Delhi High Court · (2018) 01 DEL CK 0189

Code of Criminal Procedure, 1973 — Section 340

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High Courts04 Jan 2018Disposed Of

Oriental Insurance Co. Ltd Vs Usha & Ors

Delhi High Court · (2018) 01 DEL CK 0188

Motor Vehicles Act, 1988 — Section 166

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High Courts04 Jan 2018Disposed Of

Ganesh Kumar & Ors Vs Chalakan & Anr

Delhi High Court · (2018) 01 DEL CK 0187

Motor Vehicles Act, 1988 — Section 166

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High Courts04 Jan 2018Disposed Of

Lt. Col. Sube Singh Thukrana & Anr Vs Sajamuddin & Ors

Delhi High Court · (2018) 01 DEL CK 0186

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High Courts04 Jan 2018Dismissed

Umesh Prasad Singh Vs Union Of India & Ors

Delhi High Court · (2018) 01 DEL CK 0185

Constitution Of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 2(e), 11(2)Graduate Medical Education Regulations, 1997 — Regulation 6, 6(1), 6(2), 6(3)

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High Courts04 Jan 2018Disposed Of