High Courts17 Jan 2018Disposed Of
Punjab National Bank Vs Senior Exports And Ors
Delhi High Court · (2018) 01 DEL CK 0410
Indian Contract Act, 1872 — Section 70, 72
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,302 of 6,909
High Courts17 Jan 2018Allowed
Oriental Bank Of Commerce Vs Additional Commissioner Of Income Tax
Delhi High Court · (2018) 01 DEL CK 0409
Income Tax Act, 1922 — Section 10(1), 10(2)(xv)
High Courts17 Jan 2018Disposed Of
Dil Bahar Thr. His Parokar Ajmeri Begum Vs State
Delhi High Court · (2018) 01 DEL CK 0408
Indian Penal Code, 1860 — Section 34, 302, 397, 394, 411Code Of Criminal Procedure, 1973 — Section 428
High Courts17 Jan 2018Dismissed
MI2C Security Facilities Pvt. Ltd Vs North Delhi Municipal Corporation And Ors
Delhi High Court · (2018) 01 DEL CK 0407
Constitution Of India, 1950 — Article 226
High Courts17 Jan 2018Disposed Of
Commissioner Of Income Tax Del Vs M/S Banaras House Ltd
Delhi High Court · (2018) 01 DEL CK 0406
Income Tax Act, 1961 — Section 4B, 41(1), 80HHC
High Courts17 Jan 2018Disposed Of
M/S R.K. Profiles Pvt Ltd Vs M/S Vente Industries Produits Services & Anr
Delhi High Court · (2018) 01 DEL CK 0405
Evidence Act, 1872 — Section 65B
High Courts17 Jan 2018Dismissed
Sudesh Prabhakar & Ors Vs Emaar Mgf Constructions Pvt. Ltd .
Delhi High Court · (2018) 01 DEL CK 0404
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 12, 12(5), 13, 13(4), 14, 14(1)(a), 34Arbitration & Conciliation Amendment Act, 2015 — Section 12(1)
High Courts17 Jan 2018Allowed
Madhu & Anr. Vs Northern Railway & Ors.
Delhi High Court · (2018) 01 DEL CK 0403
Constitution Of India, 1950 — Article 15, 15(4), 16, 16(4), 21Indian Penal Code, 1860 — Section 406, 498ACode Of Criminal Procedure, 1973 — Section 125
High Courts17 Jan 2018Dismissed
Chandra Sengar And Anr Vs Union Bank Of India And Ors
Delhi High Court · (2018) 01 DEL CK 0402
Constitution Of India, 1950 — Article 226Recovery of Debts and Bankruptcy Act, 1993 — Section 21Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts17 Jan 2018Disposed Of
Raghunath Vs State & Ors
Delhi High Court · (2018) 01 DEL CK 0401
Indian Succession Act, 1925 — Section 63, 276, 299Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 3
High Courts17 Jan 2018Disposed Of
Rinku Das Vs State Govt Of Nct Delhi & Anr
Delhi High Court · (2018) 01 DEL CK 0400
High Courts17 Jan 2018Disposed Of
Meena S. Gupta & Anr Vs Union Of India & Ors
Delhi High Court · (2018) 01 DEL CK 0399
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency in Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34
High Courts17 Jan 2018Dismissed
Anita Jain Vs Ashok Kumar Arora & Ors
Delhi High Court · (2018) 01 DEL CK 0398
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts17 Jan 2018Dismissed
Inderjeet Kaur & Ors Vs Ekta Gulati & Ors
Delhi High Court · (2018) 01 DEL CK 0397
High Courts17 Jan 2018Dismissed
Capt Vikrant Vs Rosetta Williams
Delhi High Court · (2018) 01 DEL CK 0396
Arbitration and Conciliation Act, 1996 — Section 11, 11(5)Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts17 Jan 2018Disposed Of
Fight For Human Rights Vs Union Of India
Delhi High Court · (2018) 01 DEL CK 0395
Indian Penal Code, 1860 — Section 140Official Secrets Act, 1923 — Section 6(1)
High Courts17 Jan 2018Disposed Of
Dharam Pal Vs Chairman Cum Managing Director Air India And Anr
Delhi High Court · (2018) 01 DEL CK 0394
High Courts17 Jan 2018Dismissed
Nancy Gill Vs State Represented By: Govt Of Nct Of Delhi
Delhi High Court · (2018) 01 DEL CK 0393
Indian Penal Code, 1860 — Section 420
High Courts17 Jan 2018Dismissed
Pawan Kumar Vs State
Delhi High Court · (2018) 01 DEL CK 0392
Protection of Children against Sexual Offences Act, 2012 — Section 4, 6Indian Penal Code, 1860 — Section 363, 366A, 376, 376(1)Code Of Criminal Procedure, 1973 — Section 164
High Courts17 Jan 2018Dismissed
Sanjay Kumar Vs Union Of India And Ors
Delhi High Court · (2018) 01 DEL CK 0391
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 304A