High Courts18 Jan 2018Disposed Of
Jitender Singh And Ors Vs Union Of India And Ors
Delhi High Court · (2018) 01 DEL CK 0427
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,301 of 6,909
High Courts18 Jan 2018Disposed Of
Dr Parmod Kumar Dhailwal Vs Gnct Of Delhi And Ors
Delhi High Court · (2018) 01 DEL CK 0426
High Courts18 Jan 2018Dismissed
Manjula Sodhi & Ors Vs State Of Nct Of Delhi & Ors
Delhi High Court · (2018) 01 DEL CK 0425
Indian Succession Act, 1925 — Section 63, 68, 272, 276Code Of Civil Procedure, 1908 — Order 16 Rule 1(2), Order 7 Rule 14
High Courts18 Jan 2018Dismissed
Dr. V. Murali Vs Union Of India & Ors
Delhi High Court · (2018) 01 DEL CK 0424
Dentists Act, 1948 — Section 8, 8(1)(a), 8(1)(d), 20(1)
High Courts18 Jan 2018Disposed Of
Ntpc Vidyut Vyapar Nigam Limited Vs M/S Saisudhir Energy Limited
Delhi High Court · (2018) 01 DEL CK 0423
Arbitration and Conciliation Act, 1996 — Section 17, 37Delhi High Court Act, 1966 — Section 10Indian Contract Act, 1872 — Section 73, 74, 75
High Courts18 Jan 2018Disposed Of
Nirmal Devi Vs Poonam & Ors
Delhi High Court · (2018) 01 DEL CK 0422
Delhi Rent Control Act, 1958 — Section 6A, 14(1)(a), 14(2), 15(1), 26, 27
High Courts18 Jan 2018Disposed Of
B K Basavaraju Vs Union Of India And Ors
Delhi High Court · (2018) 01 DEL CK 0421
High Courts18 Jan 2018Disposed Of
Chandan Kumar Singh Vs Union Of India & Ors
Delhi High Court · (2018) 01 DEL CK 0420
High Courts18 Jan 2018Disposed Of
Habitat India Vs M/S G R Gupta Brothers Pvt Ltd
Delhi High Court · (2018) 01 DEL CK 0419
High Courts18 Jan 2018Dismissed
Sukhdev Vs Yashwant Kumar Bhardwaj & Ors
Delhi High Court · (2018) 01 DEL CK 0418
Code Of Civil Procedure, 1908 — Section 107(2), 151, Order 23 Rule 1(3)
High Courts18 Jan 2018Disposed Of
Kela Devi & Ors Vs Union Of India And Ors
Delhi High Court · (2018) 01 DEL CK 0417
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency in Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34
High Courts18 Jan 2018Disposed Of
Vinod Prakash Joshi Vs Nirmala Devi
Delhi High Court · (2018) 01 DEL CK 0416
High Courts18 Jan 2018Disposed Of
M. B. Usgaonkar Vs UOI & Ors
Delhi High Court · (2018) 01 DEL CK 0415
High Courts18 Jan 2018Disposed Of
Mohan Lal Vs Union Of India & Ors
Delhi High Court · (2018) 01 DEL CK 0414
High Courts18 Jan 2018Dismissed
Union Of India Vs Bs Sangwan
Delhi High Court · (2018) 01 DEL CK 0413
Arbitration and Conciliation Act, 1996 — Section 11, 34, 34(2), 34(2)(b)(ii), 37, 37(1)(c)Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015 — Section 13(1)
High Courts18 Jan 2018Disposed
M/S CCC BUILDERS MERCHANT PRIVATE LIMITED Vs CONTAINER CORPORATION OF INDIA LIMITED
Delhi High Court · (2018) 01 DEL CK 0075
Arbitration and Conciliation Act, 1996, Section 11 - Appointment of arbitrators
High Courts18 Jan 2018Allowed
CHHATAR PAL Vs STATE
Delhi High Court · (2018) 01 DEL CK 0074
Identification Of Prisoners Act, 1920 — Section 5Code Of Criminal Procedure, 1973 — Section 161, 313, 437AIndian Penal Code, 1860 — Section 34, 302
High Courts18 Jan 2018Disposed
AIRPORT AUTHORITY OF INDIA Vs V. VARDHARAJAN & ORS.
Delhi High Court · (2018) 01 DEL CK 0073
Industrial Disputes Act, 1947, Section 17B - Payment of full wages to workman pending proceedings in higher courts
High Courts17 Jan 2018
Motor & General Finance Ltd Vs Bravo Hotels Pvt.Ltd
Delhi High Court · (2018) 01 DEL CK 0412
Code Of Civil Procedure, 1908 — Order 15A, Order 38 Rule 5, Order 39 Rule 10Arbitration and Conciliation Act, 1996 — Section 9, 9(ii)(b), 11
High Courts17 Jan 2018Disposed Of
Nagarjuna Agrichem Limited Vs Oriental Insurance Co. Ltd.
Delhi High Court · (2018) 01 DEL CK 0411
Arbitration and Conciliation Act, 1996 — Section 11, 11(6A)