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Delhi High Court judgments

1,38,161 judgments · page 3,299 of 6,909

High Courts22 Jan 2018Disposed Of

Nathi Singh Vs Union Of In dia & Ors.

Delhi High Court · (2018) 01 DEL CK 0467

Constitution Of In dia, 1950 — Article 226Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34
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High Courts22 Jan 2018Disposed Of

B. D. Joshi Vs Land Acquisition Collector/A.D.M. & Ors

Delhi High Court · (2018) 01 DEL CK 0466

Constitution Of In dia, 1950 — Article 226Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34
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High Courts22 Jan 2018Disposed Of

Azhar Ahmed Vs Union Of In dia & Ors

Delhi High Court · (2018) 01 DEL CK 0465

Constitution Of In dia, 1950 — Article 226Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34
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High Courts22 Jan 2018Disposed Of

Dimple Gaur & Anr Vs Govt. Of Nct Of Delhi & Ors

Delhi High Court · (2018) 01 DEL CK 0462

Constitution Of In dia, 1950 — Article 226Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 31, 31(1), 31(2), 32, 33, 34
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High Courts22 Jan 2018Disposed Of

Ram Singh & Ors Vs Union Of In dia & Anr

Delhi High Court · (2018) 01 DEL CK 0461

Constitution Of In dia, 1950 — Article 226Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 31, 31(1), 31(2), 32, 33, 34
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High Courts19 Jan 2018Dismissed

Deepak @ Peta Vs State

Delhi High Court · (2018) 01 DEL CK 0455

Evidence Act, 1872 — Section 25, 26, 27, 106Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313, 374(2)
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High Courts19 Jan 2018Disposed Of

Rameshwar Kumar Vs Union Of India & Ors

Delhi High Court · (2018) 01 DEL CK 0454

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 120B, 302, 304A, 304B, 306, 467, 471Code Of Criminal Procedure, 1973 — Section 154, 174, 174(3), 176, 482
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High Courts19 Jan 2018Disposed Of

Shilpa Jain Vs Govt Of Nct Of Delhi And Ors

Delhi High Court · (2018) 01 DEL CK 0452

Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34Right to Fair Compensation And Transparency in Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
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High Courts19 Jan 2018Dismissed

Hsil Ltd Vs Manish Vij And Ors.

Delhi High Court · (2018) 01 DEL CK 0451

Code Of Criminal Procedure, 1973 — Section 190(1)(b)Delhi High Court (Original Side) Rules, 1967 — Rule 4Code Of Civil Procedure, 1908 — Order 8 Rule 1A (3)
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