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Delhi High Court judgments

1,38,161 judgments · page 3,298 of 6,909

High Courts23 Jan 2018Disposed Of

Vikram Singh Vs Union Of India & Ors

Delhi High Court · (2018) 01 DEL CK 0486

Income Tax Act, 1961 — Section 119(1), 158BA, 158BC, 201(1A), 221, 227, 275A, 275B, 276, 276A, 276AA, 276AB, 276B, 276BB, 276C(1), 276C(2), 276CC, 276CCC, 276D, 276DD, 276E, 276C, 276C(1), 276C(2), 277, 277A, 278, 278D, 279, 279(2)Motor Vehicles Act, 1988 — Section 194, 200Orissa Mining Areas Development Fund Act, 1952 — Section 4
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High Courts23 Jan 2018Dismissed

Vipul Gupta Vs State & Anr

Delhi High Court · (2018) 01 DEL CK 0485

Code Of Criminal Procedure, 1973 — Section 91, 321, 340, 362, 397, 482Indian Penal Code, 1860 — Section 120B, 380, 406, 409, 411, 420, 468, 471Companies Act, 1956 — Section 10F, 235(b), 237(b)
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High Courts23 Jan 2018Disposed Of

Kanika Gandotra Vs Govt. Of Nct Of Delhi & Ors

Delhi High Court · (2018) 01 DEL CK 0483

Constitution Of India, 1950 — Article 226Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 5A, 6, 11, 17, 17(1), 17(4), 18, 31, 31(1), 31(2), 32, 33, 34
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High Courts23 Jan 2018

AMINA BHARATRAM Vs SUMANT BHARATRAM & ORS

Delhi High Court · (2018) 01 DEL CK 0091

Hindu Adoptions and Maintenance Act, 1956 — Section 3(b), 18, 20, 23Family Courts Act, 1984 — Section 7, 7(1), 7(1)(a), 8, 8(c)(ii)Code of Civil Procedure, 1908 — Section 2(4)
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High Courts22 Jan 2018Dismissed

Rajiv Katyal Vs Arun Kumar Paswan

Delhi High Court · (2018) 01 DEL CK 0481

Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2), 15(1)General Clauses Act, 1897 — Section 27Evidence Act, 1872 — Section 114
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High Courts22 Jan 2018Dismissed

M L Lakhanpal Vs Darshan Lal & Anr.

Delhi High Court · (2018) 01 DEL CK 0480

Constitution Of In dia, 1950 — Article 226, 227Arbitration And Conciliation Act, 1996 — Section 2(1)(c), 9, 14, 14(2), 16(2), 16(3), 23(1), 25, 25(a), 31, 31(8), 32, 32(1), 32(2), 32(2)(c), 32(3), 34, 34(3), 34(4), 36
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High Courts22 Jan 2018Dismissed

Tata Power Delhi Distribution Limited Vs Neeraj Gulati

Delhi High Court · (2018) 01 DEL CK 0472

Indian Electricity Rules, 1956 — Rule 2(af)Delhi Electricity Supply Code And Performance Standards Regulations, 2007 — Regulation 15, 15(ii), 20, 20(2)Orissa Electricity Regulatory Commission Distribution (Conditions Of Supply), Code, 2004 — Regulation 13(10)
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High Courts22 Jan 2018Dismissed

Sunita Gangwal Vs Chottey Lal

Delhi High Court · (2018) 01 DEL CK 0471

Constitution Of In dia, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Section 96Code of Criminal Procedure, 1973 — Section 107, 151
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High Courts22 Jan 2018Disposed Of

S. Daya Singh & Sons Huf Vs Union Of In dia & Ors

Delhi High Court · (2018) 01 DEL CK 0469

Constitution Of In dia, 1950 — Article 226Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34
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High Courts22 Jan 2018Disposed Of

Sunanda Devi Saraf Vs Delhi Development Authority & Ors

Delhi High Court · (2018) 01 DEL CK 0468

Constitution Of In dia, 1950 — Article 226Right to Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34
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