High Courts24 Jan 2018Disposed Of
INFO EDGE (India) Ltd Vs Akash Deep & Ors
Delhi High Court · (2018) 01 DEL CK 0526
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,296 of 6,909
High Courts24 Jan 2018Disposed Of
Pradeep Kumar Vs District & Sessions Judge (Headquarters)
Delhi High Court · (2018) 01 DEL CK 0525
High Courts24 Jan 2018Disposed Of
Shahid Ahmad Ansari Vs Govt. Of Nct Delhi & Ors
Delhi High Court · (2018) 01 DEL CK 0524
High Courts24 Jan 2018Disposed Of
Ravinder Gosain Vs Punjab & Sind Bank
Delhi High Court · (2018) 01 DEL CK 0523
Constitution Of India, 1950 — Article 226, 227UCO Bank Employees‟ (Discipline and Appeal) Regulations, 1976 — Section Regulation 4UCO Bank (Officers) Service Regulations, 1979 — Regulation 20(3)(iii)
High Courts24 Jan 2018Disposed Of
Rambir Vs Jawaharlal Nehru University And Anr.
Delhi High Court · (2018) 01 DEL CK 0522
High Courts24 Jan 2018Dismissed
Corruption Against Society Regd Vs GNCT Of Delhi And Ors
Delhi High Court · (2018) 01 DEL CK 0521
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts24 Jan 2018
Prem Prakash Chaudhary Vs State
Delhi High Court · (2018) 01 DEL CK 0520
Indian Penal Code, 1860 — Section 328, 376
High Courts24 Jan 2018Dismissed
M/S Madhan And Company & Ors Vs Punjab & Sind Bank & Ors.
Delhi High Court · (2018) 01 DEL CK 0519
Code Of Civil Procedure, 1908 — Section 35, 96, 151, Order 21 Rule 32Indian Contract Act, 1872 — Section 10, 56
High Courts24 Jan 2018Dismissed
NHAI Vs M/S. Bsc-Rbm-Pati Joint Venture
Delhi High Court · (2018) 01 DEL CK 0518
Arbitration and Conciliation Act, 1996 — Section 31(7)(a), 34, 37Code Of Civil Procedure, 1908 — Section 100
High Courts24 Jan 2018Allowed
Virender @ Dhulla Vs Central Bureau Of Investigation
Delhi High Court · (2018) 01 DEL CK 0517
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 316, 394Evidence Act, 1872 — Section 3, 27Arms Act, 1959 — Section 25, 54, 59
High Courts24 Jan 2018Dismissed
Lalit Tyagi Vs Arvind Tyagi
Delhi High Court · (2018) 01 DEL CK 0515
Code Of Civil Procedure, 1908 — Section 96, Order 37
High Courts24 Jan 2018Allowed
Ravi Kumar Vs State (Govt Of Nct Of Delhi) And Anr
Delhi High Court · (2018) 01 DEL CK 0514
Constitution Of India, 1950 — Article 14Indian Penal Code, 1860 — Section 279, 337
High Courts24 Jan 2018Dismissed
Saurabh Bagley Vs Tajinder Babra
Delhi High Court · (2018) 01 DEL CK 0513
Code Of Civil Procedure, 1908 — Section 96
High Courts24 Jan 2018Dismissed
Shashi Bahadur & Anr Vs Malka Bahadur (Since Deceased) Through Her L.R. Abha Narain (Since Deceased) Through Her Lrs.
Delhi High Court · (2018) 01 DEL CK 0512
Code Of Civil Procedure, 1908 — Section 96Hindu Succession Act, 1956 — Section 6, 6(1), 23Evidence Act, 1872 — Section 68
High Courts24 Jan 2018Dismissed
Vinod Mehra Vs Arun Mehra
Delhi High Court · (2018) 01 DEL CK 0511
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts24 Jan 2018
Prabhat Kumar Sharma & Others Vs Govt of NCT of Delhi & Another
Delhi High Court · (2018) 247 DLT 257
Constitution Of India, 1950 — Article 48A, 51A(g)Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Indian Forest Act, 1927 — Section 4, 11, 12, 13, 14, 20, 25, 29, 35
High Courts23 Jan 2018Dismissed
Zenner International GMBH & Co KG And Anr Vs Anand Zenner Company Pvt Ltd
Delhi High Court · (2018) 01 DEL CK 0510
Code Of Civil Procedure, 1908 — Section 10, 20, 20(c), Order 7 Rule 10Trade Marks Act, 1999 — Section 54, 134, 134(2)Copyright Act, 1957 — Section 62
High Courts23 Jan 2018Disposed Of
Dheer Singh Vs Union Of India And Ors
Delhi High Court · (2018) 01 DEL CK 0509
High Courts23 Jan 2018Allowed
Padma Landol Vs University Of Delhi And Anr
Delhi High Court · (2018) 01 DEL CK 0508
Constitution Of India, 1950 — Article 226
High Courts23 Jan 2018
Santosh Devi And Ors Vs State And Ors
Delhi High Court · (2018) 01 DEL CK 0507
Employee's Compensation Act, 1923 — Section 4A(3)