High Courts29 Jan 2018Disposed Of

Madan Lal Vs Union Of India & Ors

Delhi High Court · (2018) 01 DEL CK 0562

Constitution Of India, 1950 — Article 226Right to Fair Compensation and Transparency in Land Acquisition Rehabilitation and Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34
High Courts29 Jan 2018Dismissed

P Vs M

Delhi High Court · (2018) 01 DEL CK 0556

Code Of Civil Procedure, 1908 — Order 7 Rule 14
High Courts29 Jan 2018Allowed

Dilbagh Singh & Anr. Vs State

Delhi High Court · (2018) 01 DEL CK 0553

Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 161, 313, 437A
High Courts29 Jan 2018Disposed

CBI Vs SHRIKANT JAIN & ORS.

Delhi High Court · (2018) 2 AD(Delhi) 274 : (2018) 247 DLT 325

Constitution Of India, 1950 — Section 226, 227Delhi Special Police Establishment Act, 1946 — Section 4(B)(A)(2), 4(B)(A)(3)
High Courts29 Jan 2018Dismissed

BILLOO SINGH Vs RATTAN SINGH & ORS

Delhi High Court · (2018) 01 DEL CK 0099

Code of Civil Procedure, 1908, Order 23Rule 3, Order 21Rule 58 -Delhi High Court Act, 1966, Section 10 - Powers of Judges