High Courts27 Jan 2018Dismissed
Vasudev Vs State
Delhi High Court · (2018) 01 DEL CK 0544
Indian Penal Code, 1860 — Section 300, 302, 304, 304II
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,295 of 6,909
High Courts27 Jan 2018Dismissed
ATUL SHARMA Vs STATE
Delhi High Court · (2018) 01 DEL CK 0098
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 201 - Punishment for mur
High Courts27 Jan 2018Dismissed
DEVENDER DASS Vs STATE
Delhi High Court · (2018) 01 DEL CK 0092
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 304-I - Punishment for
High Courts25 Jan 2018Disposed Of
Virendra Jain Vs Enforcement Directorate Delhi Zonal Office Zone II New Delhi
Delhi High Court · (2018) 01 DEL CK 0543
Constitution Of India, 1950 — Article 14, 21Prevention of Money Laundering Act, 2002 — Section 3, 4, 45, 45(1)Companies Act, 1956 — Section 211, 233, 240(3), 628
High Courts25 Jan 2018Dismissed
New India Assurance Co. Ltd. Vs M/S M. Gulab Singh & Sons P. Ltd
Delhi High Court · (2018) 01 DEL CK 0542
Code Of Civil Procedure, 1908 — Section 96
High Courts25 Jan 2018Disposed Of
Hemant Dandona Vs Naveen Bareja
Delhi High Court · (2018) 01 DEL CK 0541
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 256
High Courts24 Jan 2018Dismissed
Raja Ram Vs Delhi Transport Corporation
Delhi High Court · (2018) 01 DEL CK 0540
High Courts24 Jan 2018Dismissed
Naresh Kumar & Anr Vs Hon’ble Registar General Delhi High Court
Delhi High Court · (2018) 01 DEL CK 0539
High Courts24 Jan 2018Disposed Of
Jasbir Singh Vs Rajesh Goel
Delhi High Court · (2018) 01 DEL CK 0538
Code Of Civil Procedure, 1908 — Order 8 Rule 10
High Courts24 Jan 2018Dismissed
Pankaj Dixit & Ors Vs M/S K.B.S.H. Export House & Anr
Delhi High Court · (2018) 01 DEL CK 0537
Industrial Disputes Act, 1947 — Section 10(1)(c), 12(5), 25B, 25F
High Courts24 Jan 2018Dismissed
State Of Nct Of Delhi Vs Ishwar Singh
Delhi High Court · (2018) 01 DEL CK 0536
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 279, 304A
High Courts24 Jan 2018
Lens. Com, Inc. Vs Ju J Friend International
Delhi High Court · (2018) 01 DEL CK 0535
Arbitration and Conciliation Act, 1996 — Section 34
High Courts24 Jan 2018Dismissed
Sumtech Engineers Private Limited Vs Guru Gobind Singh Tricentenary Medical College Hospital And Research Institute & Anr
Delhi High Court · (2018) 01 DEL CK 0534
Arbitration and Conciliation Act, 1996 — Section 34
High Courts24 Jan 2018Dismissed
Lachman Singh Vs Birender Prasad
Delhi High Court · (2018) 01 DEL CK 0533
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts24 Jan 2018Disposed Of
Hanif (Deleted) & Ors Vs Sant Singh Bal
Delhi High Court · (2018) 01 DEL CK 0532
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 8 Rule 10, Order 6 Rule 17
High Courts24 Jan 2018Dismissed
Surender Singh Vs Narender Kumar
Delhi High Court · (2018) 01 DEL CK 0531
Delhi Rent Control Act, 1958 — Section 13(1)(f), 14(1)(e)
High Courts24 Jan 2018Dismissed
Director Of Wealth Tax Vs Hersh W.Chadha
Delhi High Court · (2018) 01 DEL CK 0530
Wealth-Tax Rules, 1957 — Rule 3, 4, 5Income Tax Act, 1961 — Section 23, 23(1)(a), 23(1)(b)
High Courts24 Jan 2018Allowed
Kotak Mahindra Bank Vs S.Nagabhushan & Ors
Delhi High Court · (2018) 01 DEL CK 0529
Arbitration and Conciliation Act, 1996 — Section 7(4), 7(4)(a), 7(4)(b), 7(4)(c), 11, 34, 43(4), 45
High Courts24 Jan 2018Disposed Of
Sarat Chandra Padhi Vs National Council Of Teachers Education
Delhi High Court · (2018) 01 DEL CK 0528
Constitution Of India, 1950 — Article 14, 16, 309
High Courts24 Jan 2018Dismissed
Manoj Kumar Vs Union Of India & Anr
Delhi High Court · (2018) 01 DEL CK 0527