High Courts31 Jan 2018Disposed Of
Dominic Simon Vs Central Public Information Officer And Anr
Delhi High Court · (2018) 01 DEL CK 0613
Right To Information Act, 2005 — Section 2(h), 8(1)(a), 19(3)
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,292 of 6,909
High Courts31 Jan 2018Disposed Of
Mahipal Singh & Ors Vs Union Of India & Ors
Delhi High Court · (2018) 01 DEL CK 0612
Constitution Of india, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34
High Courts31 Jan 2018Disposed Of
Chander Parkash Jain Vs Union Of India & Ors
Delhi High Court · (2018) 01 DEL CK 0611
Constitution Of india, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34
High Courts31 Jan 2018Allowed
North Delhi Municipal Corporation Vs IJM Corporation Berhad
Delhi High Court · (2018) 01 DEL CK 0610
Delhi High Court Rules, 1966 — Rule 5(3)Arbitration And Conciliation Act, 1996 — Section 16(1), 16(3), 23
High Courts31 Jan 2018Disposed Of
President”S Secretariat Vs Subhash Chandra Agarwal
Delhi High Court · (2018) 01 DEL CK 0609
Right To Information Act, 2005 — Section 19, 19(3), 24(1)
High Courts31 Jan 2018Disposed Of
Sarfraz Ahmad Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2018) 01 DEL CK 0608
Constitution Of india, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34
High Courts31 Jan 2018Disposed Of
Sohan Lal & Ors Vs Union Of India & Ors
Delhi High Court · (2018) 01 DEL CK 0607
Constitution Of india, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34
High Courts31 Jan 2018
Indian Airlines Limited Vs Skyline NEPC Limited & Anr.
Delhi High Court · (2018) 01 DEL CK 0606
High Courts31 Jan 2018
AJANTA RAJ PROTEINS PVT LTD & ANR Vs HIMANSHU FOODS PVT LTD
Delhi High Court · (2018) 249 DLT 406 : (2018) 168 DRJ 9
Limitation Act, 1963 — Article 35, 40Code Of Civil Procedure, 1908 — Section 20(c), Order 37, Order 37 Rule 3, Order 7 Rule 11Negotiable Instruments Act, 1881 — Section 64, 138
High Courts30 Jan 2018
Dr. Suraj Munjal Vs Chandan Munjal & Ors
Delhi High Court · (2018) 01 DEL CK 0605
Code Of Civil Procedure, 1908 — Order 6 Rule 4, Order 12 Rule 6, Order 7 Rule 11Hindu Succession Act, 1956 — Section 6, 8Benami Transaction (Prohibition) Act, 1988 — Section 4(1), 4(2)
High Courts30 Jan 2018Disposed Of
Shahana Parveen & Ors Vs Jamia Millia Islamia University And Ors
Delhi High Court · (2018) 01 DEL CK 0604
High Courts30 Jan 2018Disposed Of
Anil Jindal Vs State (Nct) Of Delhi & Ors
Delhi High Court · (2018) 01 DEL CK 0603
Code Of Criminal Procedure, 1973 — Section 156(3)Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 15
High Courts30 Jan 2018Disposed Of
Suman Chhabra Vs Union Of India And Ors
Delhi High Court · (2018) 01 DEL CK 0602
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34
High Courts30 Jan 2018Disposed Of
Naresh Chandra Rastogi And Ors Vs Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2018) 01 DEL CK 0601
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34
High Courts30 Jan 2018Disposed Of
Anjumnissa Vs State & Ors
Delhi High Court · (2018) 01 DEL CK 0600
Indian Penal Code, 1860 — Section 406, 498ACode Of Criminal Procedure, 1973 — Section 161
High Courts30 Jan 2018Dismissed
Raj Kumar Vs State And Others
Delhi High Court · (2018) 01 DEL CK 0599
Indian Penal Code, 1860 — Section 34, 120B, 415, 465, 466, 467, 468, 471
High Courts30 Jan 2018Allowed/Dismissed
Gopi Nisha Mallah Vs State (Nct Of Dxelhi)
Delhi High Court · (2018) 01 DEL CK 0598
High Courts30 Jan 2018Dismissed
M/S Shiv Charan Das & Sons & Ors Vs Dharminder Kumar Decd. Thr.Lrs
Delhi High Court · (2018) 01 DEL CK 0597
Delhi Rent Control Act, 1958 — Section 14(1)(b), 14(1)(c), 14(1)(d), 14(1)(f), 14(1)(h)
High Courts30 Jan 2018Disposed Of
Mahant P. L. Mangal Dass Alias Piare Lal (Deceased Thr His Legal Heirs) Vs Ravi Kumar Juneja & Ors
Delhi High Court · (2018) 01 DEL CK 0596
Code Of Civil Procedure, 1908 — Order 22 Rule 1, Order 22 Rule 2
High Courts30 Jan 2018Dismissed
Usman Alias Kale And Ors Vs State
Delhi High Court · (2018) 01 DEL CK 0595
Indian Penal Code, 1860 — Section 34, 365, 376(2)(g), 506Code Of Criminal Procedure, 1973 — Section 313, 374(2)Arms Act, 1959 — Section 25, 27, 54, 59