High Courts31 Jan 2018Dismissed
Harbhajan Singh Bagga Vs Life Insurance Corporation Of India And Ors
Delhi High Court · (2018) 01 DEL CK 0633
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,291 of 6,909
High Courts31 Jan 2018Dismissed
Prabhjot Singh Kohli Vs Raghbir Singh & Ors.
Delhi High Court · (2018) 01 DEL CK 0632
Code Of Civil Procedure, 1908 — Order 12 Rule 6
High Courts31 Jan 2018Disposed Of
Sanatan Dharam Mewat Educational Society Vs All India Council For Technical Education
Delhi High Court · (2018) 01 DEL CK 0631
High Courts31 Jan 2018Allowed
Albin Baby Vs Central Board Of Secondary Education & Ors
Delhi High Court · (2018) 01 DEL CK 0630
High Courts31 Jan 2018Allowed
M/S ICICI Bank Limited Vs Gurdev Singh
Delhi High Court · (2018) 01 DEL CK 0629
Evidence Act, 1872 — Section 65, 65B
High Courts31 Jan 2018Disposed Of
Sanjeev Sharma Vs Avinash Rastogi
Delhi High Court · (2018) 01 DEL CK 0628
Code Of Civil Procedure, 1908 — Order 37, Order 37 Rule 2, Order 37 Rule (3)(6)(b)
High Courts31 Jan 2018Allowed
M/S ICICI Bank Limited Vs Surbhi Gupta & Ors
Delhi High Court · (2018) 01 DEL CK 0627
Code Of Civil Procedure, 1908 — Order 11 Rule 6Evidence Act, 1872 — Section 34, 45A, 59, 62, 63, 65, 65A, 65B, 65B(2), 65B(4)Bankers’ Books Evidence Act, 1891 — Section 2(8), 2A, 4
High Courts31 Jan 2018Disposed Of
Tahir Hussain Vs Jawaharlal Nehru University & Ors
Delhi High Court · (2018) 01 DEL CK 0626
Jawaharlal Nehru University Act, 1966 — Section 8, 16
High Courts31 Jan 2018Disposed Of
P.P.S Kapoor And Ors. Vs Food Corporation Of India (Through: Its Chairman & Managing Director) And Ors
Delhi High Court · (2018) 01 DEL CK 0625
High Courts31 Jan 2018Disposed Of
Mangal Vs North Municipal Corporation Of Delhi & Ors
Delhi High Court · (2018) 01 DEL CK 0624
High Courts31 Jan 2018Disposed Of
Sharwan Kumar Vigmal Vs General Manager (NW-II)/(Appointing Authority) State Bank Of India & Ors.
Delhi High Court · (2018) 01 DEL CK 0623
High Courts31 Jan 2018Allowed
Priya Harshvardhan Vs State Nct Of Delhi
Delhi High Court · (2018) 01 DEL CK 0622
Indian Penal Code, 1860 — Section 120B, 328, 340, 342, 362, 365, 383, 385, 506, 506IICode Of Criminal Procedure, 1973 — Section 161, 428
High Courts31 Jan 2018Disposed Of
Md. Ilyas Vs Union Of India And Ors
Delhi High Court · (2018) 01 DEL CK 0621
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34
High Courts31 Jan 2018Dismissed
P.P. Buildwell Private Limited (Consortium) Vs Delhi Metro Rail Corporation And Ors
Delhi High Court · (2018) 01 DEL CK 0620
High Courts31 Jan 2018
Jagvati Devi & Ors Vs Union Of India & Ors
Delhi High Court · (2018) 01 DEL CK 0619
Constitution Of india, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34
High Courts31 Jan 2018Dismissed
Ravinder @ Binda Vs State
Delhi High Court · (2018) 01 DEL CK 0618
Indian Penal Code, 1860 — Section 34, 120B, 261, 363, 364ACode Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 65B
High Courts31 Jan 2018
Veena Sharm Vs Raman Monga & Anr
Delhi High Court · (2018) 01 DEL CK 0617
Code Of Civil Procedure, 1908 — Order 12 Rule 8, Order 8 Rule 10Indian Contract Act, 1872 — Section 42, 43Specific Relief Act, 1963 — Section 16, 20
High Courts31 Jan 2018
New Delhi Television Limited Vs S.K. Srivastava
Delhi High Court · (2018) 01 DEL CK 0616
High Courts31 Jan 2018Disposed Of
M/S Konka Group Company Ltd Vs M/S A2VP Distributors & Anr
Delhi High Court · (2018) 01 DEL CK 0615
Arbitration And Conciliation Act, 1996 — Section 9, 37
High Courts31 Jan 2018
Evolve Info Train India Pvt Ltd Vs Versatile Commotrade Pvt Ltd & Anr
Delhi High Court · (2018) 01 DEL CK 0614
Transfer Of Property Act, 1882 — Section 53Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 37 Rule 3(4), Order 37 Rule 3(5), Order 38 Rule 5