High Courts01 Feb 2018Dismissed
Commercial Tyres Vs Arjun Uppal & Anr
Delhi High Court · (2018) 02 DEL CK 0119
Delhi Rent Control Act, 1958 — Section 25B(8)
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,289 of 6,909
High Courts01 Feb 2018Dismissed
Orient Tyres Vs Arjun Uppal & Anr.
Delhi High Court · (2018) 02 DEL CK 0118
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts01 Feb 2018Disposed Of
Delhi State & District Consumer Courts Practitioner Welfare Association (Regd.) Vs Lieutenant Governor & Ors
Delhi High Court · (2018) 02 DEL CK 0116
High Courts01 Feb 2018Disposed Of
Sanjay Kumar Jutshi@Bunti Vs State (Nct Of Delhi)
Delhi High Court · (2018) 02 DEL CK 0115
High Courts01 Feb 2018Dismissed
M/S Comex Infratech Pvt. Ltd. Vs M/S Bhushan Dealmark Pvt. Ltd
Delhi High Court · (2018) 02 DEL CK 0114
Companies Act, 1956 — Section 433(e), 434, 439(1)(b)
High Courts01 Feb 2018Disposed Of
Jitender Bhasin Vs Commissioner Of Customs & Anr.
Delhi High Court · (2018) 02 DEL CK 0113
Customs Act, 1962 — Section 129A(3), 129A(7), 130A
High Courts01 Feb 2018Dismissed
Om Prakash & Ors Vs Union Of India & Ors
Delhi High Court · (2018) 02 DEL CK 0112
Constitution Of india, 1950 — Article 226Right To Fair Compensation and Transparency In Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6
High Courts01 Feb 2018Disposed Of
Shiv Kumar Through: Gurnam Singh Kochhar Vs Land Acquisition Colllector & Ors
Delhi High Court · (2018) 02 DEL CK 0111
Constitution Of india, 1950 — Article 226Right To Fair Compensation and Transparency In Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34
High Courts01 Feb 2018Disposed Of
Som Dutt Tiwari Vs Vinod Kumar
Delhi High Court · (2018) 02 DEL CK 0110
Code Of Civil Procedure, 1908 — Order 21 Rule 97
High Courts01 Feb 2018Disposed Of
Kuber Nath Srivastava Vs Preet Pal Singh
Delhi High Court · (2018) 02 DEL CK 0109
Code Of Civil Procedure, 1908 — Section 151
High Courts01 Feb 2018Disposed Of
Mohd Shafeeq Vs Yogesh Kumar Verma And Anr
Delhi High Court · (2018) 02 DEL CK 0108
Code Of Civil Procedure, 1908 — Section 151
High Courts01 Feb 2018Disposed Of
Brahmaputra Cracker And Polymer Limited Vs RVR Projects Private Limited
Delhi High Court · (2018) 02 DEL CK 0107
Arbitration And Conciliation Act, 1996 — Section 28, 34
High Courts01 Feb 2018
Lacoste & Anr Vs Aman Jain & Ors
Delhi High Court · (2018) 02 DEL CK 0106
Code Of Civil Procedure, 1908 — Order 23 Rule 3, Order 8 Rule 10
High Courts01 Feb 2018
Mahesh Syal Vs State (Nct Of Delhi) & Ors
Delhi High Court · (2018) 02 DEL CK 0105
Code Of Civil Procedure, 1908 — Order 7 Rule 11Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 23, 27
High Courts01 Feb 2018Dismissed
FCI Vs M/S Kultar Singh And Brothers And Ors
Delhi High Court · (2018) 02 DEL CK 0104
Arbitration And Conciliation Act, 1996 — Section 28(3), 34Indian Contract Act, 1872 — Section 74
High Courts01 Feb 2018
KISHAN LAL Vs STATE GOVT. OF N.C.T. OF DELHI
Delhi High Court · (2018) 02 DEL CK 0010
Code of Criminal Procedure, 1973, Section 313, Section 437A - Power to examine the accusedIndian Penal Code, 1860, Section 302, S
High Courts01 Feb 2018Dismissed
RESHAM Vs DEVENDER K.YADAV & ORS
Delhi High Court · (2018) 02 DEL CK 0009
Indian Penal Code, 1860, Section 34 - Acts done by several persons in furtherance of common intentionScheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989,
High Courts01 Feb 2018Dismissed
SUSHMA KUMARI Vs GIRIJESH GUPTA & ANR
Delhi High Court · (2018) 02 DEL CK 0008
Code of Civil Procedure, 1908, Section 96 - Appeal from original decree
High Courts01 Feb 2018
DOLBY INTERNATIONAL AB & ANR. Vs DAS TELECOM PRIVATE LIMITED & ORS
Delhi High Court · (2018) 02 DEL CK 0007
Delhi High Court (Original Side) Rules, 1967, Rule 4