High Courts02 Feb 2018Disposed Of
Lotus Herbals Limited Vs Chief Commissioner Of Custom & Ors
Delhi High Court · (2018) 02 DEL CK 0150
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,287 of 6,909
High Courts02 Feb 2018Dismissed
Harish Kumar Vs State
Delhi High Court · (2018) 02 DEL CK 0149
Indian Penal Code, 1860 — Section 34, 380, 457
High Courts02 Feb 2018Disposed Of
Oriental Insurance Co Ltd. Vs Ram Roop & Ors.
Delhi High Court · (2018) 02 DEL CK 0148
Motor Vehicles Act, 1988 — Section 163A
High Courts02 Feb 2018Disposed Of
National Insurance Company Ltd. Vs Khushi Ram & Ors
Delhi High Court · (2018) 02 DEL CK 0147
High Courts02 Feb 2018Allowed
Amarjeet Pandey Vs State Of Nct Of Delhi
Delhi High Court · (2018) 02 DEL CK 0146
Indian Penal Code, 1860 — Section 377, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164
High Courts02 Feb 2018Dismissed
Tapan Kumar Deo Vs Union Of India & Anr
Delhi High Court · (2018) 02 DEL CK 0145
High Courts02 Feb 2018Dismissed
Karan Sharma Vs Union Of India & Anr
Delhi High Court · (2018) 02 DEL CK 0144
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(C), 23(C), 28, 37, 67
High Courts02 Feb 2018Disposed Of
Inder Pal Vs Union Of India & Ors
Delhi High Court · (2018) 02 DEL CK 0143
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts02 Feb 2018Allowed
Vikas Chandel Vs Union Of India & Ors
Delhi High Court · (2018) 02 DEL CK 0142
High Courts02 Feb 2018Disposed Of
Devi Lal Jain Vs Punjab National Bank And Ors.
Delhi High Court · (2018) 02 DEL CK 0141
High Courts02 Feb 2018Disposed Of
Satyavir Singh And Anr Vs Govt. Of Nct Of Delhi And Ors.
Delhi High Court · (2018) 02 DEL CK 0140
High Courts02 Feb 2018Disposed Of
Ranbir Singh Vs Union Of India & Ors
Delhi High Court · (2018) 02 DEL CK 0139
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts02 Feb 2018Allowed
Simla Devi And Ors Vs Union Of India And Ors.
Delhi High Court · (2018) 02 DEL CK 0138
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts02 Feb 2018Disposed Of
Subhashini Malik & Anr Vs Geeta Gandhi & Anr
Delhi High Court · (2018) 02 DEL CK 0137
High Courts02 Feb 2018
Sky Light Hospitality LLP Vs Assistant Commissioner Of Income Tax, Circle -28(1), New Delhi
Delhi High Court · (2018) 02 DEL CK 0136
Code Of Civil Procedure, 1908 — Order 1 Rule 9Income Tax Act, 1961 — Section 127, 139(9), 140, 142(1), 143(1), 143(2), 147, 148, 151, 282, 292BLimited Liability Partnership Act, 2008 — Section 56
High Courts02 Feb 2018Dismissed
Dharam Pal Vs Ranbir Singh
Delhi High Court · (2018) 02 DEL CK 0135
Delhi Rent Control Act, 1956 — Section 25B, 25B(8)Evidence Act, 1872 — Section 116
High Courts02 Feb 2018Dismissed
Rennaissance Buildcom Company Pvt Limited & Ors Vs S.E Investments Limited & Ors
Delhi High Court · (2018) 02 DEL CK 0134
Arbitration And Conciliation Act, 1996 — Section 34
High Courts02 Feb 2018
Shashikant Thakur & Ors Vs Union Of India & Anr
Delhi High Court · (2018) 02 DEL CK 0133
High Courts02 Feb 2018Disposed Of
Indira Bahuguna And Ors Vs Lt Governor Of Delhi & Ors
Delhi High Court · (2018) 02 DEL CK 0132
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34
High Courts02 Feb 2018Dismissed
AERO CLUB OF INDIA PVT. LTD & ANR Vs UNION OF INDIA AND ORS
Delhi High Court · (2018) 02 DEL CK 0051
Motor Vehicles Act, 1939, Section 43-A, Section 64-A -Life Insurance Corporation Act, 1956, Section 21 - Corporation to be guided by the direct