High Courts05 Feb 2018Disposed Of
Arun Jaitley Vs Arvind Kejriwal & Ors
Delhi High Court · (2018) 02 DEL CK 0186
Code Of Civil Procedure, 1908 — Order 16 Rule 1, Order 13 Rule1(3), Order 8 Rule 1A(3), Order 8 Rule 1A(4), Order 16 Rule 6
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,285 of 6,909
High Courts05 Feb 2018
IFCI Factors Ltd Vs Spanco Limited & Anr
Delhi High Court · (2018) 02 DEL CK 0185
Arbitration And Conciliation Act, 1996 — Section 5, 8
High Courts05 Feb 2018Dismissed
Rajesh Vs Ram Babu Sharma
Delhi High Court · (2018) 02 DEL CK 0184
Constitution Of India, 1950 — Article 14Code Of Civil Procedure, 1908 — Section 96
High Courts05 Feb 2018Dismissed
Sumer Misri Vs Nct Of Delhi & Ors
Delhi High Court · (2018) 02 DEL CK 0183
Indian Penal Code, 1860 — Section 34, 403, 406, 420Code Of Criminal Procedure, 1973 — Section 200, 203
High Courts05 Feb 2018Disposed Of
M K Gupta Vs Union Of India And Ors
Delhi High Court · (2018) 02 DEL CK 0182
High Courts05 Feb 2018Allowed
S. B. International Vs Assistant Director, Directorate Of Revenue Intelligence And Ors
Delhi High Court · (2018) 02 DEL CK 0181
Customs Act, 1962 — Section 2(22), 2(34), 104(1), 105, 105(1), 105(2), 108, 110, 110(1), 110(3), 121Code Of Criminal Procedure, 1973 — Section 4, 4(2), 102, 102(3), 165(1), 165(3), 165(5), 167(1), 167(2), 173Foreign Exchange Regulation Act, 1973 — Section 35(1), 35(2)
High Courts05 Feb 2018Dismissed
Rahul Narang Vs Harinder Singh
Delhi High Court · (2018) 02 DEL CK 0180
Code Of Civil Procedure, 1908 — Section 96Negotiable Instruments Act, 1881 — Section 138
High Courts05 Feb 2018Dismissed
Baba Balbir Singh Vs Delhi Development Authourity
Delhi High Court · (2018) 02 DEL CK 0179
Code Of Civil Procedure, 1908 — Section 96, Order 22 Rule 10Land Acquisition Act, 1894 — Section 16Delhi Development Act, 1957 — Section 53B, 57
High Courts05 Feb 2018Disposed Of
Suresh Chand And Anr Vs Management Of Ramjas College And Anr
Delhi High Court · (2018) 02 DEL CK 0177
High Courts05 Feb 2018Disposed Of
Azhar Ahmed Vs Union Of India And Ors
Delhi High Court · (2018) 02 DEL CK 0176
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34
High Courts05 Feb 2018Dismissed
Rajeev Chhabra Vs Surinder Khurana & Ors
Delhi High Court · (2018) 02 DEL CK 0175
High Courts05 Feb 2018Allowed
Rahees Ahmad Vs East Delhi Municipal Corporation Of Delhi & Ors
Delhi High Court · (2018) 02 DEL CK 0174
High Courts05 Feb 2018Disposed Of
Ashwani Kumar Vs Indian Oil Corporation Limited & Ors
Delhi High Court · (2018) 02 DEL CK 0173
High Courts05 Feb 2018Disposed Of
Satyawati @ Satwanti Vs Ministry Of Child And Development And Ors
Delhi High Court · (2018) 02 DEL CK 0172
Administrative Tribunals Act, 1985 — Section 14
High Courts05 Feb 2018Disposed Of
Meenakshi Sharma & Ors Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2018) 02 DEL CK 0171
Delhi School Education Act, 1973 — Section 10(1)
High Courts05 Feb 2018Dismissed
Ashwani @ Chinni Vs State
Delhi High Court · (2018) 02 DEL CK 0170
Indian Penal Code, 1860 — Section 304, 307Arms Act, 1959 — Section 24, 25, 27, 54, 59
High Courts05 Feb 2018Disposed Of
Sarthak Khandelwal And Ors Vs Air India Limited And Ors
Delhi High Court · (2018) 02 DEL CK 0169
High Courts05 Feb 2018Disposed Of
M/S GEO Miller & Co Pvt Ltd Vs Bihar Urban Infrastructure Development Corporation Pvt Ltd And Anr
Delhi High Court · (2018) 02 DEL CK 0168
Bihar Contractor Registration Rules, 2007 — Rule 8
High Courts05 Feb 2018Disposed Of
Mohan Lal Vs Hari Singh & Anr
Delhi High Court · (2018) 02 DEL CK 0167
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts05 Feb 2018Dismissed
Uday Estate Pvt. Ltd. & Anr. Vs Schindler India Pvt. Ltd
Delhi High Court · (2018) 02 DEL CK 0166
Arbitration And Conciliation Act, 1996 — Section 9, 11, 34Sale Of Goods Act, 1930 — Section 4, 42