High Courts06 Feb 2018

Jaspal Singh Gosain Vs CBI

Delhi High Court · (2018) 02 DEL CK 0083

Code of Criminal Procedure, 1973, Section 313, Section 164 - Power to examine the accused - Recording of confessions and statementsIndian Penal Code, 1860,
High Courts06 Feb 2018Disposed

INDRA DEVI AND ORS Vs UOI AND ORS

Delhi High Court · (2018) 02 DEL CK 0082

Constitution of India, Article 226 - Power of High Courts to Issue certain writsLand Acquisition Act, 1894, Section 4 - Publication of preliminary notification and power
High Courts05 Feb 2018Dismissed

United India Periodicals Pvt Ltd Vs Cmyk Printech Ltd

Delhi High Court · (2018) 02 DEL CK 0687

Code Of Civil Procedure, 1908 — Section 89, 96(1), 151, Order 29 Rule 1, Order 43 Rule 1(m), Order 43 Rule 1A, Order 23 Rule 3, Order 23 Rule 3A Order XII Rule 6, Order 9 Rule 13Code Of Criminal Procedure, 1973 — Section 340Companies Act, 1956 — Section 291
High Courts05 Feb 2018Disposed Of

M/S Parmatma India Pvt Ltd Vs Union Of India And Anr

Delhi High Court · (2018) 02 DEL CK 0192

Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34
High Courts05 Feb 2018Dismissed

Phool Singh Vs Sultan

Delhi High Court · (2018) 02 DEL CK 0189

Code Of Civil Procedure, 1908 — Section 96, Order 23 Rule 1, Order 2 Rule 2