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Delhi High Court judgments

1,38,161 judgments · page 3,290 of 6,909

High Courts01 Feb 2018Dismissed

FAZLUR REHMAN Vs THE STATE

Delhi High Court · (2018) 02 DEL CK 0006

Indian Penal Code, 1860, Section 420, Section 34 - Cheating and dishonestly inducing delivery of property - Acts done by several persons in furtherance of common intention

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High Courts01 Feb 2018Dismissed

PARVEEN KUMAR Vs UOI

Delhi High Court · (2018) 02 DEL CK 0005

Constitution of India, Article 226 -Export Inspection Agency (Recruitment) Rules, 1980, - Rule 6(2), Rule 5(2)(b)

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High Courts01 Feb 2018

NORTHERN TIMBERS & ORS. Vs RAJ KIRPAL LUMBERS LTD .

Delhi High Court · (2018) 02 DEL CK 0004

Code of Civil Procedure, 1908, Section 96, Order 12Rule 8 - Appeal from original decree

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High Courts01 Feb 2018Disposed

VIJAY KUMAR Vs VARUN KHULLAR & ANRLegalClick

Delhi High Court · (2018) 02 DEL CK 0003

Code of Civil Procedure, 1908, Section 151, Section 96 - Saving of Inherent powers of Court - Appeal from original decree

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High Courts01 Feb 2018Disposed

AZAD SINGH & ORS. Vs UNION OF INDIA AND ORS.

Delhi High Court · (2018) 02 DEL CK 0002

Constitution of India, Article 226 - Power of High Courts to Issue certain writsLand Acquisition Act, 1894, Section 4 -Rehabilitation and Resettlement Act, 201

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High Courts31 Jan 2018Dismissed

Gnct Of Delhi Vs Bhikamber

Delhi High Court · (2018) 01 DEL CK 0648

Constitution Of India, 1950 — Article 226Delhi Police (Promotion & Confirmation) Rules, 1980 — Rule 12(i), 21

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High Courts31 Jan 2018Dismissed

Rahul Oberoi Vs Sheela Oberoi & Ors

Delhi High Court · (2018) 01 DEL CK 0647

Specific Relief Act, 1963 — Section 34Registration Act, 1908 — Section 17, 17(1)(b), 17(1)(e)Code Of Civil Procdure, 1908 — Section 89, Order 7 Rule 11

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High Courts31 Jan 2018Disposed Of

Suresh Kumar Gera Vs Syed Faiz Murtaza Ali And Others

Delhi High Court · (2018) 01 DEL CK 0646

Code Of Civil Procedure, 1908 — Order 37Limitation Act, 1963 — Section 3

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High Courts31 Jan 2018Dismissed

Ministry Of Home Affairs Vs Ramesh Chander And Anr

Delhi High Court · (2018) 01 DEL CK 0645

Constitution Of India, 1950 — Article 226Delhi, Andaman And Nicobar Islands, Lakshadweep, Daman And Diu And Dadra And Nagar Haveli Civil Service, — Rule 2(e)

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High Courts31 Jan 2018Dismissed

Bimla Vs L.I.C. & Anr.

Delhi High Court · (2018) 01 DEL CK 0644

Indian Contract Act, 1872 — Section 4

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High Courts31 Jan 2018Disposed Of

M/S. P. G. Sons Huf Vs Lalit M. Sharma

Delhi High Court · (2018) 01 DEL CK 0643

Code Of Civil Procedure, 1908 — Order 12 Rule 6

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High Courts31 Jan 2018Disposed Of

Virender Singh & Ors Vs Union Of India & Ors

Delhi High Court · (2018) 01 DEL CK 0642

Code Of Civil Procedure, 1908 — Section 114, Order 22 Rule 3

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High Courts31 Jan 2018Disposed Of

Pawan Kumar & Ors Vs Shanti Devi & Ors

Delhi High Court · (2018) 01 DEL CK 0641

Code Of Civil Procedure, 1908 — Order 41 Rule 27

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High Courts31 Jan 2018Dismissed

Ankur Mittal Vs Anju Chitkara & Ors

Delhi High Court · (2018) 01 DEL CK 0640

Code Of Civil Procedure, 1908 — Order 9 Rule 13

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High Courts31 Jan 2018Disposed Of

Surender Kumar Vs Delhi Development Authority & Ors

Delhi High Court · (2018) 01 DEL CK 0639

Code Of Civil Procedure, 1908 — Order 6 Rule 17

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High Courts31 Jan 2018Dismissed

National Highways Authority Of India Vs Afcons-Apil Joint Venture

Delhi High Court · (2018) 01 DEL CK 0638

Arbitration And Conciliation Act, 1996 — Section 34, 34(2)

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High Courts31 Jan 2018

Reliance General Insurance Co. Ltd Vs Vidya Devi & Ors

Delhi High Court · (2018) 01 DEL CK 0637

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High Courts31 Jan 2018Dismissed

Indian Optometry Federation Vs Union Of India

Delhi High Court · (2018) 01 DEL CK 0636

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High Courts31 Jan 2018Dismissed

M/S Ram Krishan Associates Vs Commissioner Of Income Tax

Delhi High Court · (2018) 01 DEL CK 0635

Income Tax Act, 1961 — Section 14, 22, 27, 27(i), 27(ii), 27(iii), 27(iiib), 260A, 269UA, 269UA(f)Transfer Of Property Act, 1882 — Section 53A

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High Courts31 Jan 2018Dismissed

Sunil Kumar & Anr. Vs Delhi Development Authority Through: Vice Chairman

Delhi High Court · (2018) 01 DEL CK 0634

Constitution Of India, 1950 — Article 254(1)Delhi Development Act, 1957 — Section 22, 60, 60(2)(d)Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 2(e), 2(g), 4, 7, 9

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