High Courts17 Jan 2018Disposed Of
Ran Singh Vs Lilu Ram (Deceased) Thr Lrs
Delhi High Court · (2018) 01 DEL CK 0390
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,303 of 6,909
High Courts17 Jan 2018Dismissed
Saigal Holdings (P) Ltd & Anr Vs ASA Nand Khurana & Ors
Delhi High Court · (2018) 01 DEL CK 0389
Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 6 Rule 17
High Courts17 Jan 2018Disposed Of
Kamal Kumar Jain & Anr Vs Union Of India & Ors
Delhi High Court · (2018) 01 DEL CK 0388
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency in Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34
High Courts17 Jan 2018Dismissed
Kangra Co-Operative Bank Ltd Vs Seema Sharma
Delhi High Court · (2018) 01 DEL CK 0387
Constitution Of India, 1950 — Article 226, 227
High Courts17 Jan 2018Disposed Of
Mulanur Renewable Energy Private Limited Vs Regen Powertech Private Ltd & Anr
Delhi High Court · (2018) 01 DEL CK 0386
Arbitration and Conciliation Act, 1996 — Section 9
High Courts17 Jan 2018Allowed
Adhyapak Shakti Manch, Delhi Vs Govt Of N.C.T. Delhi And Anr
Delhi High Court · (2018) 01 DEL CK 0385
High Courts17 Jan 2018Allowed
Ramesh Chander Goel Vs Daya Kishan Goel
Delhi High Court · (2018) 01 DEL CK 0384
High Courts17 Jan 2018Disposed Of
Jain Riceland Pvt Ltd Vs Sagar Overseas
Delhi High Court · (2018) 01 DEL CK 0383
Section 151, Order 43(1)(r), Order 39 Rule 1, Order 39 Rule 4Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015 — Section 13(1)
High Courts17 Jan 2018Dismissed
Subhash Chandra Mishra Vs Union Of India & Ors
Delhi High Court · (2018) 01 DEL CK 0382
High Courts17 Jan 2018
Neeta Aggarwal Vs Shashi Jindal
Delhi High Court · (2018) 01 DEL CK 0381
Code Of Civil Procedure, 1908 — Order 5 Rule 2, Order 41 Rule 14, Order 41 Rule 22
High Courts16 Jan 2018Disposed Of
Suraj Prakash Jain & Ors Vs Land Acquisition Collector & Anr
Delhi High Court · (2018) 01 DEL CK 0380
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency in Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 31, 31(1), 31(2), 32, 33, 34
High Courts16 Jan 2018Dismissed
Vijender Singh Vs East Delhi Municipal Corporation
Delhi High Court · (2018) 01 DEL CK 0379
Constitution Of India, 1950 — Article 226
High Courts16 Jan 2018
Telemart Shopping Network Pvt Ltd Vs Tvc Life Sciences Ltd & Anr
Delhi High Court · (2018) 01 DEL CK 0378
High Courts16 Jan 2018Dismissed
State Vs Suresh Kumar
Delhi High Court · (2018) 01 DEL CK 0377
Railway Property (Unlawful Possession) Act, 1966 — Section 3Code Of Criminal Procedure, 1973 — Section 378(4), 378(5)
High Courts16 Jan 2018Dismissed
Xs Infosol Pvt. Ltd Vs M/S Gls Technologies Pvt. Ltd. & Ors
Delhi High Court · (2018) 01 DEL CK 0376
Code Of Civil Procedure, 1908 — Section 96Limitation Act, 1963 — Section 18, 19Arbitration Act, 1940 — Section 20
High Courts16 Jan 2018Dismissed
M/S Apple Mines & Minerals Pvt. Ltd. & Anr Vs Baba Buildwell Pvt. Ltd
Delhi High Court · (2018) 01 DEL CK 0375
Code Of Civil Procedure, 1908 — Section 96
High Courts16 Jan 2018Disposed Of
D.S. Chaudhary Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2018) 01 DEL CK 0374
High Courts16 Jan 2018Allowed
Manoj Kumar Gupta Vs Barclays Bank, PLC
Delhi High Court · (2018) 01 DEL CK 0373
Negotiable Instruments Act, 1881 — Section 138, 141
High Courts16 Jan 2018Disposed Of
Amit Goyal Vs State (Govt. Of Nct )
Delhi High Court · (2018) 01 DEL CK 0372
High Courts16 Jan 2018Allowed
Micromax Informatics Limited Vs Union Of India & Ors
Delhi High Court · (2018) 01 DEL CK 0371
Customs Act, 1962 — Section 2(15), 25, 25(1), 27, 27A, 27(1), 27(2), 27(2)(a), 27(2)(b), 27(2)(c), 27(2)(d), 27(2)(e), 27(2)(f), 27(2)(g), 27(2)(h),Customs Tariff Act, 1975 — Section 3(1), 3(5), 3(8)