High Courts12 Feb 2018Dismissed
Manu Shankar Vs Delhi Development Authority & Ors
Delhi High Court · (2018) 02 DEL CK 0302
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,278 of 6,909
High Courts12 Feb 2018Disposed Of
Pradip Kumar Sethi Vs Union Of India And Ors
Delhi High Court · (2018) 02 DEL CK 0301
Companies Act, 2013 — Section 164(4)(a), 252
High Courts12 Feb 2018Dismissed
SARITA & ORS Vs GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ANR
Delhi High Court · (2018) 02 DEL CK 0014
Constitution of India, Article 14, Article 21, Article 226 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomou
High Courts12 Feb 2018Allowed
ASHWINI SHOURIE Vs DIRECTORATE OF ESTATES AND ANR
Delhi High Court · (2018) 02 DEL CK 0013
Code of Criminal Procedure, 1973, Section 340, Section 340(3) - Procedure in cases mentioned in Section 195 - Procedure in cases mentioned in Section 195Indian Penal Code,
High Courts12 Feb 2018Dismissed
VARINDER KAUR Vs SCHOOL MANAGEMENT OF GURU HARIKRISHAN PUBLIC SCHOOL & ORS
Delhi High Court · (2018) 02 DEL CK 0012
Delhi School Education Act, 1973, Section 8, Section 109 - Terms and conditions of service of employees of recognised private schools
High Courts12 Feb 2018Dismissed
MILIND AGARWAL AND ORS Vs THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
Delhi High Court · (2018) 02 DEL CK 0011
Constitution of India, Article 226 - Power of High Courts to Issue certain writsChartered Accountants Regulations, 1988, Regulation 39,
High Courts12 Feb 2018
GROUP CAPT. MUKESH PAUL Vs DELHI DEVELOPMENT AUTHORITY
Delhi High Court · (2018) 02 DEL CK 0001
High Courts09 Feb 2018Allowed
Mukesh Kumar Vs Maan Singh
Delhi High Court · (2018) 02 DEL CK 0300
Code Of Civil Procedure, 1908 — Section 96, Order 37
High Courts09 Feb 2018Allowed
Naresh Kumar Bansal Vs Trimurthi Hightech Co Pvt Ltd & Anr
Delhi High Court · (2018) 02 DEL CK 0299
Code Of Civil Procedure, 1908 — Order 6 Rule 2, Order 7 Rule 11Delhi Partnership (Registration Of Firm) Rules, 1972 — Rule 8Indian Partnership Act, 1932 — Section 69, 69(1), 69(2)
High Courts09 Feb 2018Disposed Of
Suneel Kumar Tyagi Vs Union Of India & Ors
Delhi High Court · (2018) 02 DEL CK 0298
High Courts09 Feb 2018Disposed Of
Dharamveer Vs Union Of India And Ors
Delhi High Court · (2018) 02 DEL CK 0297
Constitution Of India, 1950 — Article 14
High Courts09 Feb 2018Dismissed
Commissioner Of Income Tax Delhi IV Vs Gee Kay Finance & Leasing Co. Ltd
Delhi High Court · (2018) 02 DEL CK 0296
Income Tax Act, 1961 — Section 2(7A), 68, 143(1), 143(3), 147, 148, 149(1), 151, 151(1), 151(2), 153(1)
High Courts09 Feb 2018
Shahzad Ahmed Vs State
Delhi High Court · (2018) 02 DEL CK 0295
Code Of Civil Procedure, 1908 — Order 41 Rule 27Indian Penal Code, 1860 — Section 34, 174A, 186, 201, 302, 307, 333, 353Code Of Criminal Procedure, 1973 — Section 173, 293, 386, 391
High Courts09 Feb 2018Allowed
Prahlad Vs State
Delhi High Court · (2018) 02 DEL CK 0294
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 428, 437A
High Courts09 Feb 2018Dismissed
Shivam Yadav Vs University Of Delhi
Delhi High Court · (2018) 02 DEL CK 0293
Constitution Of India, 1950 — Article 226
High Courts09 Feb 2018Disposed Of
Tristar Global Infrastructure Private Limited And Ors Vs Punjab National Bank And Anr
Delhi High Court · (2018) 02 DEL CK 0292
High Courts09 Feb 2018Disposed Of
Sonam Lhanzom Vs Union Of India And Ors
Delhi High Court · (2018) 02 DEL CK 0291
Constitution Of India, 1950 — Article 226Citizenship Act, 1955 — Section 3(1)(a), 3(1)(b), 3(2)
High Courts09 Feb 2018Dismissed
Satish Kumar Batra Vs Harish Kumar Batra & Ors
Delhi High Court · (2018) 02 DEL CK 0289
Code Of Civil Procedure, 1908 — Order 23 Rule 3Registration Act, 1908 — Section 17(1)(b), 17(2), 49
High Courts09 Feb 2018Dismissed
Akhil Vs M/S Shri Ram General Insurance Co Ltd & Ors
Delhi High Court · (2018) 02 DEL CK 0288
Employees Compensation Act, 1923 — Section 30