High Courts08 Feb 2018Disposed Of
Land & Building Department Vs Prem Chand
Delhi High Court · (2018) 02 DEL CK 0270
Right To Information Act, 2005 — Section 19, 19(3), 19(8)(b)
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,280 of 6,909
High Courts08 Feb 2018Dismissed
Geeta Gandhi Vs Subhashini Malik
Delhi High Court · (2018) 02 DEL CK 0269
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Delhi High Court (Amendment) Act, 2015 — Section 4
High Courts08 Feb 2018Allowed
Rakesh Alias Sonu Vs State Nct Of Delhi
Delhi High Court · (2018) 02 DEL CK 0268
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts08 Feb 2018Dismissed
Bijender Vs State
Delhi High Court · (2018) 02 DEL CK 0267
Indian Penal Code, 1860 — Section 302, 304ICode Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 101, 106, 118
High Courts08 Feb 2018Dismissed
Dr. Artiben R. Thakkar Vs Delhi Pharmaceutical Sciences And Research University And Anr
Delhi High Court · (2018) 02 DEL CK 0266
High Courts08 Feb 2018Dismissed
Harijan-Pichhara Varg Avam Gram Sudhar Samiti (Regd.) & Ors Vs Govt. Of Nct Of Delhi & Ors
Delhi High Court · (2018) 02 DEL CK 0265
Delhi Land Reforms Rules, 1954 — Rule 174Constitution Of India, 1950 — Article 14, 226
High Courts08 Feb 2018Dismissed
Anil Kumar Vs Union Of India And Anr
Delhi High Court · (2018) 02 DEL CK 0264
High Courts08 Feb 2018Allowed
Y N Bhargava Vs Assocham
Delhi High Court · (2018) 02 DEL CK 0263
Code Of Civil Procedure, 1908 — Section 151, Order 12 Rule 6, Order 20 Rule 12, Order 7 Rule 14(3)
High Courts08 Feb 2018Dismissed
M/S National Engineering Industries Ltd Vs M/S Contract Advertising (India) Pvt Ltd
Delhi High Court · (2018) 02 DEL CK 0262
Arbitration And Conciliation Act, 1996 — Section 34, 37
High Courts08 Feb 2018Disposed Of
Tata Aig General Insurance Co Ltd Vs Aruna Devi And Ors
Delhi High Court · (2018) 02 DEL CK 0261
Workmen's Compensation Act, 1923 — Section 3, 3(1), 4A(3)(a), 31
High Courts08 Feb 2018Disposed Of
Shyam Bati & Anr Vs Union Of India
Delhi High Court · (2018) 02 DEL CK 0260
Indian Railways Act, 1989 — Section 124A
High Courts08 Feb 2018
Liugong India Pvt Ltd Vs Yograj Infrastructure Ltd & Ors
Delhi High Court · (2018) 02 DEL CK 0259
High Courts08 Feb 2018Partly Allowed
Principal Commissioner Of Income-Tax-21 Vs M/S Mehta Construction Co.
Delhi High Court · (2018) 02 DEL CK 0258
Income Tax Act, 1961 — Section 44B, 131, 133(6), 145, 145(3), 260A
High Courts08 Feb 2018
MAX NEW YORK LIFE INSURANCE CO. LTD Vs VIGHNAHARTA DIRECT INSURANCE BROKING PVT LTD
Delhi High Court · (2018) 02 DEL CK 0094
Code of Civil Procedure, 1908, Section 37 - Definition of Court which passed a decree
High Courts08 Feb 2018Disposed Of
LG CORP & ORS Vs RAJESH GUPTA & ORS.
Delhi High Court · (2018) 02 DEL CK 0093
Code of Civil Procedure, 1908, Section 151, Order 23Rule 3 - Saving of Inherent powers of Court
High Courts08 Feb 2018
DR. ARTIBEN R. THAKKAR Vs DELHI PHARMACEUTICAL SCIENCES AND RESEARCH UNIVERSITY AND ANR.
Delhi High Court · (2018) 02 DEL CK 0092
High Courts07 Feb 2018Dismissed
Sunita Vs Lekh Raj Ors
Delhi High Court · (2018) 02 DEL CK 0257
Hindu Minority and Guardianship Act, 1956 — Section 8Transfer of Property Act, 1882 — Section 43Code Of Criminal Procedure, 1973 — Section 340
High Courts07 Feb 2018Disposed Of
Ashu Rani Vs Manager, Dhanpatmal Virmani Sr. Sec. School And Ors
Delhi High Court · (2018) 02 DEL CK 0256
High Courts07 Feb 2018Disposed Of
Dr. Samir Kumar Das Vs Union Of India And Ors
Delhi High Court · (2018) 02 DEL CK 0255
Central Civil Services (Pension) Rules, 1972 — Rule 9
High Courts07 Feb 2018Disposed Of
Jagan Singh Vs Union Of India And Ors
Delhi High Court · (2018) 02 DEL CK 0253
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34