High Courts07 Feb 2018Disposed Of
M/S. H. K. International Vs Union Of India And Ors
Delhi High Court · (2018) 02 DEL CK 0252
Land Acquisition Act, 1894 — Section 4, 6
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,281 of 6,909
High Courts07 Feb 2018Disposed Of
Hardev Kaur Jando Vs M/S Upper Land And Constructions Pvt Ltd & Ors
Delhi High Court · (2018) 02 DEL CK 0251
High Courts07 Feb 2018Allowed
Tanushree & Ors Vs A.S.Moorthy
Delhi High Court · (2018) 02 DEL CK 0250
Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 12, 20, 20(1)(d)
High Courts07 Feb 2018Dismissed
Kamlesh Kumar Tiwari Vs Kamini Tiwari
Delhi High Court · (2018) 02 DEL CK 0249
High Courts07 Feb 2018Dismissed
Pramod Kumar Rastogi Vs Govt Of Nct Of Delhi & Anr
Delhi High Court · (2018) 02 DEL CK 0248
Indian Penal Code, 1860 — Section 325, 354, 506Code Of Criminal Procedure, 1973 — Section 161
High Courts07 Feb 2018Disposed Of
Jogendri Devi And Ors Vs Union Of India And Ors
Delhi High Court · (2018) 02 DEL CK 0247
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34
High Courts07 Feb 2018Dismissed
Harpal Singh Vs State
Delhi High Court · (2018) 02 DEL CK 0246
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
High Courts07 Feb 2018Dismissed
Vishal Vs University Of Delhi
Delhi High Court · (2018) 02 DEL CK 0245
Constitution Of India, 1950 — Article 226
High Courts07 Feb 2018Dismissed
Oriental Foundry Pvt Ltd Vs Union Of India And Ors
Delhi High Court · (2018) 02 DEL CK 0244
Constitution Of India, 1950 — Article 226
High Courts07 Feb 2018Disposed Of
Rampal Vs Govt Of Nct Of Delhi And Ors
Delhi High Court · (2018) 02 DEL CK 0243
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 18, 30, 31, 31(1), 31(2), 32, 33, 34
High Courts07 Feb 2018Dismissed
Snehansu Sen Gupta Vs Sitangsu Sen Gupta And Anr.
Delhi High Court · (2018) 02 DEL CK 0242
Indian Succession Act, 1925 — Section 263, 276, 278, 283, 283(1)(c)Hindu Succession Act, 1956 — Section 9
High Courts07 Feb 2018Disposed Of
Kunwar Pal Singh & Anr Vs East Delhi Municipal Corporation (HQ) & Ors
Delhi High Court · (2018) 02 DEL CK 0241
High Courts07 Feb 2018Dismissed
Jaycon Infrastructure Ltd Vs Soma Enterprises Ltd
Delhi High Court · (2018) 02 DEL CK 0240
Arbitration And Conciliation Act, 1996 — Section 34, 37Commercial Courts, Commercial Division And Commercial Appellate Division Of High Courts Act, 2015 — Section 13
High Courts07 Feb 2018Dismissed
Intel Corporation Vs Harpreet Singh & Ors
Delhi High Court · (2018) 02 DEL CK 0239
Code Of Civil Procedure, 1908 — Order 2 Rule 2(3), Order 7 Rule 11Trademarks Act, 1999 — Section 29, 29(1), 29(2), 29(3), 29(4), 29(5), 35Limitation Act, 1963 — Section 22
High Courts07 Feb 2018Dismissed
Aditya Narayan Yadav Vs Aggarwal Plastics & Other
Delhi High Court · (2018) 02 DEL CK 0238
Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Section 11C
High Courts07 Feb 2018Disposed Of
Davendar Kumar Bhargava & Anr Vs Oriental Bank Of Commerce
Delhi High Court · (2018) 02 DEL CK 0237
Code Of Civil Procedure, 1908 — Order 16 Rules 1(2), Order 16 Rules 4, Order 7 Rule 14, Order 18 Rule 17, Order 41 Rule 27
High Courts07 Feb 2018Disposed Of
Super Cassettes Industries Pvt Ltd Vs Home Cable Network Pvt Ltd
Delhi High Court · (2018) 02 DEL CK 0236
Copyright Act, 1957 — Section 52A
High Courts07 Feb 2018Disposed Of
Amandeep Singh Johar Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2018) 02 DEL CK 0235
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 406, 498ACode Of Criminal Procedure, 1973 — Section 41, 41A, 41A(1), 91, 160, 173(3), 175
High Courts07 Feb 2018Disposed Of
Central Bank Of India Vs V.S. Ahlawat & Ors
Delhi High Court · (2018) 02 DEL CK 0234
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 17
High Courts07 Feb 2018Disposed Of
Nand Kishore & Anr Vs Banking Ombudsman, New Delhi (I) & Anr
Delhi High Court · (2018) 02 DEL CK 0233