High Courts09 Feb 2018Dismissed

Sumer Arora Vs Manoj Kumar & Anr

Delhi High Court · (2018) 02 DEL CK 0287

Arbitration And Conciliation Act, 1996 — Section 16(1)(a), 30, 31, 31(5), 33, 34, 34(3), 35, 73(3)Indian Stamp Act, 1899 — Section 35, 38, 40Registration Act, 1908 — Section 17(1A), 49
High Courts09 Feb 2018Disposed Of

Naresh Kumar Vs State

Delhi High Court · (2018) 02 DEL CK 0280

Indian Penal Code, 1860 — Section 354, 376, 506, 511Code Of Criminal Procedure, 1973 — Section 164, 313, 428Evidence Act, 1872 — Section 9, 145