High Courts12 Feb 2018Disposed Of

Rajendra Singh Vs Govt. Of Nct Of Delhi And Ors

Delhi High Court · (2018) 02 DEL CK 0324

Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6
High Courts12 Feb 2018Disposed Of

Kali Charan Vs State

Delhi High Court · (2018) 02 DEL CK 0320

Indian Penal Code, 1860 — Section 34, 120B, 304II, 391, 395, 396, 397, 399, 402, 412Code Of Criminal Procedure, 1973 — Section 313, 437AArms Act, 1959 — Section 25, 27, 29
High Courts12 Feb 2018Disposed Of

M/S D B P Limited Vs M/S D H A F P Limited & Ors

Delhi High Court · (2018) 02 DEL CK 0319

Limitation Act, 1963 — Article 62Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, Order 7 Rule 11(d)Transfer Of Property Act, 1882 — Section 68
High Courts12 Feb 2018Dismissed

R Vs J

Delhi High Court · (2018) 02 DEL CK 0318

Hindu Marriage Act, 1955 — Section 9, 13(1)(ia), 13(1)(ib)