COURT ARCHIVE

Delhi High Court judgments

1,38,161 judgments · page 3,275 of 6,909

High Courts13 Feb 2018Dismissed

Steel Authority Of India Limited Vs Designated Authority Directorate General Of Anti-Dumping & Ors

Delhi High Court · (2018) 02 DEL CK 0359

Constitution Of India, 1950 — Article 136, 226, 227Customs Tariff (Identification, Assessment And Collection Of Anti-Dumping Duty On Dumped Articles And For Determination Of Injury) Rules, 1995 — Rule 10Code Of Civil Procedure, 1908 — Order 2 Rule 2

High Courts13 Feb 2018Dismissed

M/S Michigan Rubber (India) Ltd Vs Union Of India & Anr

Delhi High Court · (2018) 02 DEL CK 0358

Arbitration And Conciliation Act, 1996 — Section 13(3), 17, 34, 37Indian Contract Act, 1872 — Section 73, 74, 75

High Courts13 Feb 2018Allowed

Mohan Meakin Limited Vs International Breweries (P) Ltd

Delhi High Court · (2018) 02 DEL CK 0357

Arbitration And Conciliation Act, 1996 — Section 28(3), 34, 43(4)

High Courts13 Feb 2018Allowed

Mohan Meakin Ltd Vs International Breweries Ltd

Delhi High Court · (2018) 02 DEL CK 0356

Arbitration And Conciliation Act, 1996 — Section 17, 31, 31(6)

High Courts13 Feb 2018Disposed Of

Rohit Thakur And Anr Vs Union Of India And Anr

Delhi High Court · (2018) 02 DEL CK 0355

Companies Act, 2013 — Section 164, 164(2)(a), 248(2)

High Courts13 Feb 2018Disposed Of

Sarabjit Ahooja Vs Parul Rastogi

Delhi High Court · (2018) 02 DEL CK 0353

Code Of Civil Procedure, 1908 — Section 151, Order 18 Rule 17

High Courts13 Feb 2018Dismissed

M/S. Pankhuri Investments & Securities Limited & Ors Vs M/S. S. E. Investments

Delhi High Court · (2018) 02 DEL CK 0352

Negotiable Instruments Act, 1881 — Section 138Arbitration And Conciliation Act, 1996 — Section 34Evidence Act, 1872 — Section 3

High Courts13 Feb 2018Disposed Of

Satish Chand Vs Rakesh Kumar & Ors

Delhi High Court · (2018) 02 DEL CK 0351

Code Of Civil Procedure, 1908 — Order 1 Rule 10Code Of Criminal Procedure, 1973 — Section 154, 173, 340, 341Indian Penal Code, 1860 — Section 420, 468, 471

High Courts13 Feb 2018Dismissed

A B Grain Spirits Pvt Ltd & Anr Vs Government Of National Capital Territory Of Delhi

Delhi High Court · (2018) 02 DEL CK 0350

Constitution Of India, 1950 — Article 14, 226

High Courts13 Feb 2018Disposed Of

Kundan Ram @ Kundan Singh Vs Land Acquisition Collector / A.D.M. & Ors

Delhi High Court · (2018) 02 DEL CK 0349

Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 9, 10

High Courts13 Feb 2018Disposed

NAYA SAMAJ APPEJAY PARENTS ASSOCIATION AND ANR Vs GOVERNMENT OF NCT OF DELHI & ORS

Delhi High Court · (2018) 02 DEL CK 0029

High Courts13 Feb 2018

KOMAL & ORS Vs PANCHI DEVI

Delhi High Court · (2018) 02 DEL CK 0019

Code of Civil Procedure, 1908, Order 33 -Limitation Act, 1963, Section 65

High Courts13 Feb 2018Dismissed

RAVINDER KAUSHIK Vs UNION OF INDIA AND ANR.

Delhi High Court · (2018) 02 DEL CK 0018

Constitution of India, Article 311 - Dismissal, removal or reduction in rank of persons employed in civil capacities under the Union or a State

High Courts13 Feb 2018

TEXMACO INFRASTRUCTURE & HOLDINGS LTD. Vs RAJESH KUMAR DUDAN I

Delhi High Court · (2018) 02 DEL CK 0017

Constitution of India, Article 227 - Power of superintendence over all courts by the High CourtCode of Civil Procedure, 1908, Section 24, Ord

High Courts13 Feb 2018Allowed

HSIL LIMITED Vs IMPERIAL CERAMIC & Ors

Delhi High Court · (2018) 02 DEL CK 0016

Code of Civil Procedure, 1908, Order 7Rule 11, Order 7Rule 10 -Trade Marks Act, 1999, Section 134 - Suit for infringement,

High Courts13 Feb 2018Dismissed

M/s COMBITIC GLOBAL CAPLET PVT. LTD Vs M/s UNITECH LTD

Delhi High Court · (2018) 02 DEL CK 0015

Code of Civil Procedure, 1908, Section 96, Order 12Rule 6 - Appeal from original decreeSpecific Relief Act, 1963, Section 14(2) - Contrac

High Courts12 Feb 2018Disposed Of

Neeta Sarda & Ors Vs Aditya Sarda & Ors

Delhi High Court · (2018) 02 DEL CK 0348

Code Of Civil Procedure, 1908 — Order 2 Rule 2

High Courts12 Feb 2018Dismissed

Sanjay Kumar Vs Union Of India & Anr

Delhi High Court · (2018) 02 DEL CK 0347

Central Industrial Security Force Rules, 2001 — Rule 18

High Courts12 Feb 2018

Veekesy Rubber Industries Pvt Ltd Vs Deepak Gupta

Delhi High Court · (2018) 02 DEL CK 0346

High Courts12 Feb 2018Dismissed

Jerambhai Vanmalibhai Patel & Anr Vs State Govt Of Nct Of Delhi & Anr

Delhi High Court · (2018) 02 DEL CK 0345

Code Of Criminal Procedure, 1973 — Section 188, 467, 468, 469Indian Penal Code, 1860 — Section 4, 34, 406, 498AHindu Marriage Act, 1955 — Section 5