High Courts12 Feb 2018Dismissed

Raisuddin Vs Mohd. Chaman Gulzar

Delhi High Court · (2018) 02 DEL CK 0342

Code Of Civil Procedure, 1908 — Section 96Transfer Of Property Act, 1881 — Section 53ASpecific Relief Act, 1963 — Section 16(c)
High Courts12 Feb 2018Dismissed

Sarita & Ors Vs Guru Gobind Singh Indraprastha University & Anr

Delhi High Court · (2018) 02 DEL CK 0337

Constitution Of India, 1950 — Article 14, 21, 226Delhi Professional Colleges Or Institutions (Prohibition Of Capitation Fee Regulation Of Admission Fixation Of Non-Exploitative Fee And Other Measures To Ensures Equity And Excellence) Act, 2007 — Section 13
High Courts12 Feb 2018Disposed Of

Jagdev Singh & Ors Vs Union Of India & Ors

Delhi High Court · (2018) 02 DEL CK 0327

Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6
High Courts12 Feb 2018Disposed Of

Datar Singh & Ors Vs Union Of India & Ors

Delhi High Court · (2018) 02 DEL CK 0325

Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6