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Delhi High Court judgments

1,38,161 judgments · page 3,274 of 6,909

High Courts13 Feb 2018Disposed Of

Mahender Kaur Vs Union Of India & Ors

Delhi High Court · (2018) 02 DEL CK 0378

Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6
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High Courts13 Feb 2018Dismissed

Sattar Ahmed & Anr Vs Saroj

Delhi High Court · (2018) 02 DEL CK 0377

Registration Act, 1908 — Section 17Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 151
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High Courts13 Feb 2018Disposed Of

Akhilesh Kumar Vs Union Of India & Ors

Delhi High Court · (2018) 02 DEL CK 0376

Constitution Of India, 1950 — Article 226Juvenile Justice (Care & Protection Of Children) Rules, 2007 — Rule 99Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 452, 504, 506
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High Courts13 Feb 2018Disposed Of

Ram Prasad Vs Land Acquisition Collector & Ors

Delhi High Court · (2018) 02 DEL CK 0374

Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6
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High Courts13 Feb 2018Allowed

State Vs Prempal & Ors

Delhi High Court · (2018) 02 DEL CK 0371

Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2), 19, 20, 20(1)Code Of Criminal Procedure, 1973 — Section 293, 313, 428Evidence Act, 1872 — Section 4, 6
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High Courts13 Feb 2018Allowed

Sunny Vs State (Nct Of Delhi)

Delhi High Court · (2018) 02 DEL CK 0362

Indian Penal Code, 1860 — Section 34, 354, 376Code Of Criminal Procedure, 1973 — Section 164Protection Of Children From Sexual Of fences (POCSO) Act, 2012 — Section 8
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