High Courts15 Feb 2018Disposed Of
Rajat Gupta Vs State Govt Of Nct Of Delhi
Delhi High Court · (2018) 02 DEL CK 0391
Indian Penal Code, 1860 — Section 34, 323, 341, 354, 354A, 506, 509
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,273 of 6,909
High Courts15 Feb 2018Dismissed
Ganga Ram Vs Delhi Subordinate Services Selecation Board And Anr
Delhi High Court · (2018) 02 DEL CK 0390
High Courts15 Feb 2018Dismissed
Poonam Verma & Anr Vs Shanta Satija
Delhi High Court · (2018) 02 DEL CK 0389
Code Of Civil Procedure, 1908 — Order 12 Rule 6
High Courts15 Feb 2018Dismissed
Jagmohan Bahl Vs Col.(Retd) K S Gupta & Anr.
Delhi High Court · (2018) 02 DEL CK 0388
Code Of Civil Procedure, 1908 — Order 22 Rule 4, Order 21 Rule 41, Order 21 Rule 41(1), Order 21 Rule 41(2), Order 21 Rule 41(3)
High Courts15 Feb 2018Allowed
M/S Garware Wall Ropes Ltd Vs Commissioner Of Salex Tax & Anr
Delhi High Court · (2018) 02 DEL CK 0387
Delhi Sales Tax Act, 1975 — Section 10, 23, 24, 24(1), 49
High Courts15 Feb 2018Disposed Of
Coca-Cola Company & Anr Vs Dwarkanath
Delhi High Court · (2018) 02 DEL CK 0386
Code Of Civil Procedure, 1908 — Order 8 Rule 10
High Courts15 Feb 2018Dismissed
NATIONAL INVESTOR FORUM REGD Vs GOLDEN FORESTS INDIA LTD.
Delhi High Court · (2018) 02 DEL CK 0025
High Courts15 Feb 2018Dismissed
S.D. RATHI Vs NORTH DELHI MUNICIPAL CORPORATION
Delhi High Court · (2018) 02 DEL CK 0024
Code of Civil Procedure, 1908, Section 96 - Appeal from original decree
High Courts15 Feb 2018Dismissed
MUKESH KHURANA Vs RAMESHWAR SHARMA & ORS
Delhi High Court · (2018) 02 DEL CK 0023
Code of Civil Procedure, 1908, Section 96 - Appeal from original decree
High Courts15 Feb 2018Dismissed
SHEKHAR ANAND & ORS. Vs SUMAN KHURANA
Delhi High Court · (2018) 02 DEL CK 0022
Code of Civil Procedure, 1908, Section 96 - Appeal from original decree
High Courts15 Feb 2018Allowed
JAIVEER SINGH @ JAGIRA & ORS Vs STATE OF N.C.T. OF DELHI
Delhi High Court · (2018) 02 DEL CK 0021
Code of Criminal Procedure, 1973, Section 161, Section 313, Section 437-A - Examination of witnesses by police - Power to examine the accusedIndian
High Courts15 Feb 2018Disposed
HUKUM SINGH & ORS Vs UNION OF INDIA & ORS
Delhi High Court · (2018) 02 DEL CK 0020
Constitution of India, Article 226 - Power of High Courts to Issue certain writsLand Acquisition Act, 1894, Section 4, Section 6 - Publication of prel
High Courts13 Feb 2018Partly Allowed
Oil & Natural Gas Corporation Ltd & Ors. Vs B V Srihari Rao
Delhi High Court · (2018) 02 DEL CK 0419
Constitution Of India, 1950 — Article 226, 227, 311, 311(2), 311(2)(b), 311(3)Industrial Disputes Act, 1947 — Section 2(q), 22, 24
High Courts13 Feb 2018Dismissed
Interglobe Aviation Limited & Anr Vs Union Of India And Ors
Delhi High Court · (2018) 02 DEL CK 0418
High Courts13 Feb 2018Disposed Of
Pradeep Chander Vs Indraprastha Power Gen. Co. Ltd. And Ors
Delhi High Court · (2018) 02 DEL CK 0385
High Courts13 Feb 2018Disposed Of
Ashwani Kumar Sharma Vs Chief Information Commissioner And Ors
Delhi High Court · (2018) 02 DEL CK 0384
High Courts13 Feb 2018Allowed
Ravindra Memorial Public School Vs Director Of Education & Anr
Delhi High Court · (2018) 02 DEL CK 0383
Delhi School Education Rules, 1973 — Rule 118
High Courts13 Feb 2018Disposed Of
Sanjeev Kumar Vs Mansha Education Society, Through: Its President And Ors
Delhi High Court · (2018) 02 DEL CK 0382
High Courts13 Feb 2018Disposed Of
Surinder Kumar Gupta Vs Bank Of Baroda, Through: Its Chairman
Delhi High Court · (2018) 02 DEL CK 0381
High Courts13 Feb 2018Dismissed
Rohit Solanki Vs Union Of India And Ors.
Delhi High Court · (2018) 02 DEL CK 0380