High Courts15 Feb 2018Disposed Of
Brij Mohan & Ors Vs State
Delhi High Court · (2018) 02 DEL CK 0411
Indian Penal Code, 1860 — Section 34, 300, 302, 304I, 323, 325
COURT ARCHIVE
Delhi High Court judgments
1,38,161 judgments · page 3,272 of 6,909
High Courts15 Feb 2018Disposed Of
Bal Kishan & Ors Vs Union Of India & Ors.
Delhi High Court · (2018) 02 DEL CK 0410
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11
High Courts15 Feb 2018Allowed
Vijay Mohan Vs Lt. Governor, Nct Of Delhi & Ors
Delhi High Court · (2018) 02 DEL CK 0409
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6
High Courts15 Feb 2018Disposed Of
M/S Abhipra Capital Ltd Vs Deputy Commissioner Of Income Tax (Investigation)
Delhi High Court · (2018) 02 DEL CK 0408
Income Tax Act, 1961 — Section 2(14), 32(1)(ii), 37, 260A
High Courts15 Feb 2018Dismissed
Cellular Operators Association Of India And Others Vs Union Of India And Another
Delhi High Court · (2018) 02 DEL CK 0407
Constitution Of India, 1950 — Article 14, 19(1)(g), 265, 300ACENVAT Credit Rules, 2004 — Rule 3(7)(b)Central Excise Rules, 1944 — Rule 57F(4A), 57F(17), 57G
High Courts15 Feb 2018Dismissed
S P Babbar Vs Romi Maggo & Ors
Delhi High Court · (2018) 02 DEL CK 0406
Indian Penal Code, 1860 — Section 120B, 499, 500
High Courts15 Feb 2018Disposed Of
Khadija Rafique Vs Mohd. Naseem & Ors.
Delhi High Court · (2018) 02 DEL CK 0405
Code Of Civil Procedure, 1908 — Section 96
High Courts15 Feb 2018Dismissed
Naresh Kumar Vs Nitin Luthra
Delhi High Court · (2018) 02 DEL CK 0404
Code Of Civil Procedure, 1908 — Section 96, Order 37 Rule 3, Order 37 Rule 3 (7)
High Courts15 Feb 2018Disposed Of
Inderjeet Vs State & Anr
Delhi High Court · (2018) 02 DEL CK 0403
Electricity Act, 2003 — Section 135, 154(5)Code Of Criminal Procedure, 1973 — Section 313
High Courts15 Feb 2018Disposed Of
Rita Marwah Vs Lt. Governor & Ors
Delhi High Court · (2018) 02 DEL CK 0402
Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6, 11, 17(i)
High Courts15 Feb 2018Disposed Of
Raj Kapoor Singh And Ors Vs Registrar General High Court Of Delhi And Anr
Delhi High Court · (2018) 02 DEL CK 0401
Constitution Of India, 1950 — Article 14Delhi High Court Establishment (Appointment And Conditions Of Service) Rules, 1972 — Rule 2(ii)Central Civil Services (Revised Pay) Rules, 2008 — Rule 8, 13
High Courts15 Feb 2018Disposed Of
S.K.Jain & Ors Vs Punjab National Bank
Delhi High Court · (2018) 02 DEL CK 0400
High Courts15 Feb 2018Disposed Of
S.C. Chugh Vs N.T.P.C. And Ors
Delhi High Court · (2018) 02 DEL CK 0399
High Courts15 Feb 2018Disposed Of
Pranav Gandharv Chaudhary & Ors Vs Union Of India And Ors
Delhi High Court · (2018) 02 DEL CK 0398
High Courts15 Feb 2018Disposed Of
Ravinder Kumar Jain Vs Director Of Education, Govt. Of Nct Of Delhi & Ors.
Delhi High Court · (2018) 02 DEL CK 0397
High Courts15 Feb 2018Dismissed
S.B. Jain Vs Indian Co-Chairperson(Secretary Of Govt. Of India And Anr.)
Delhi High Court · (2018) 02 DEL CK 0396
Constitution Of India, 1950 — Article 226
High Courts15 Feb 2018Dismissed
Neeraj Kumar Vs Union Of India & Ors
Delhi High Court · (2018) 02 DEL CK 0395
Indo-Tibetan Border Police Rules, 1994 — Rule 17, 20, 28Indo-Tibetan Border Police Act, 1992 — Section 74(1),74(2)
High Courts15 Feb 2018Allowed
PNB Finance And Industries Limited Vs Late Shri Shital Prasad Jain & Ors
Delhi High Court · (2018) 02 DEL CK 0394
High Courts15 Feb 2018Disposed Of
Unique Engineers Pvt. Ltd Vs Nitya Elecrocontrols Pvt. Ltd
Delhi High Court · (2018) 02 DEL CK 0393
Companies Act, 1956 — Section 483Sale of Goods Act, 1930 — Section 41, 42, 63
High Courts15 Feb 2018Disposed Of
Raj Rani Garg Vs Lt Governor,Nct Of Delhi And Ors
Delhi High Court · (2018) 02 DEL CK 0392
Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 6