High Courts16 Feb 2026
Arun Suri Vs Directorate Of Enforcement
Delhi High Court · (2026) 02 DEL CK 2772
Prevention of Money Laundering Act, 2002-Section 42, 2(1)(u), 5
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Delhi High Court judgments
1,15,071 judgments · page 301 of 5,754
High Courts16 Feb 2026
Smt. Roopwati Vs Sh. Gajraj @ Gajji & Ors.
Delhi High Court · (2026) 02 DEL CK 2875
Constitution of India-Article 227
High Courts16 Feb 2026
Union Of India & Anr Vs Tanvika Chandran
Delhi High Court · (2026) 02 DEL CK 2311
High Courts16 Feb 2026Dismissed
M/S Millenium Realtech Pvt. Ltd. Vs M/S Opaque Infrastructure Pvt. Ltd.
Delhi High Court · (2026) 02 DEL CK 2347
Arbitration and Conciliation Act, 1996-Section 9, 11(6), 30, 34, 34(2), 34(2A), 37Specific Relief Act, 1963-Section 14, 14(b), 14(c), 14(d), 16(c)Registration Act, 1908-Section 17(2)(v)
High Courts16 Feb 2026
Bar Council Of India Vs UOI
Delhi High Court · (2026) 02 DEL CK 2363
Advocates Act, 1961-Section 30, 33, 45Companies Act, 2013-Section 432Chartered Accountants Act, 1949
High Courts16 Feb 2026
Dinesh & Anr. Vs Council Of Scientific And Industrial Research Through Its Director General & Anr.
Delhi High Court · 2024 INSC 847
Constitution of India-Articles 226, 227
High Courts16 Feb 2026Allowed
M/S North India Exports Vs M/S Grapevine
Delhi High Court · (2026) 02 DEL CK 2376
Code of Civil Procedure, 1908-Order VII Rule 11Arbitration & Conciliation Act, 1996-Section 11(6)
High Courts16 Feb 2026
Nayati Healthcare And Research NCR Private Limited Vs Assessment Officer, Income Tax Department
Delhi High Court · (2026) 02 DEL CK 2723
Income Tax Act, 1961-Section 143(3), 144BInsolvency and Bankruptcy Code, 2016-Section 16, 12
High Courts16 Feb 2026
Akash Arora Vs Kamlesh Devi Sharma
Delhi High Court · (2026) 02 DEL CK 2229
Arbitration and Conciliation Act, 1996-Section 8, 11, 11(5), 11(6), 11(6-A), 12(2), 16, 34, 37, Fourth ScheduleCivil Procedure Code, 1908-Order VII Rule 11Limitation Act-Section 14
High Courts16 Feb 2026
M/S Sapphire Infracare LLP Vs Thirani Buildcon Pvt Ltd
Delhi High Court · (2026) 02 DEL CK 2218
Arbitration and Conciliation Act, 1996-Section 11
High Courts16 Feb 2026
Jarosniv Exports Pvt. Ltd. Vs Sales Tax Officer Class II Avato, Ward 50, Zone 3, Delhi, State Ut/Delhi & Ors.
Delhi High Court · (2026) 02 DEL CK 2170
Constitution of India-Articles 226, 227
High Courts16 Feb 2026
Kitoko Ngiembo Alain Vs Customs
Delhi High Court · (2026) 02 DEL CK 2137
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8, 21, 23, 28, 43, 67, 57, 50, 37Customs Act, 1962-Section 103, 102, 103(8)Constitution of India-Article 21, 22
High Courts16 Feb 2026
Sourabh Gupta & Ors. Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2026) 02 DEL CK 2131
IPC-Sections 498A, 406, 34BNSS-Section 528
High Courts16 Feb 2026
Hemant & Ors. Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2178
IPC-Sections 498A, 406, 34BNSS-Section 528
High Courts16 Feb 2026
Prashant Jain Vs The State Of NCT Of Delhi
Delhi High Court · (2026) 02 DEL CK 2044
IPC-Section 420
High Courts16 Feb 2026
Amandeep Singh Sran Vs State (NCT Of Delhi)
Delhi High Court · (2026) 02 DEL CK 2042
IPC-Section 420, 406, 34
High Courts16 Feb 2026
Saurabh Vs State NCT Of Delhi
Delhi High Court · (2026) 02 DEL CK 2041
BNS-Section 303(2)
High Courts16 Feb 2026
New India Assurance Co Ltd Vs Abdul Shalam @ Shail & Ors
Delhi High Court · (2026) 02 DEL CK 2030
Indian Penal Code, 1860-Sections 279, 338
High Courts16 Feb 2026
Pawan Murari Vs The Oriental Insurance Co Ltd & Ors
Delhi High Court · 2025 INSC 1237