COURT ARCHIVE

Delhi High Court judgments

1,15,071 judgments · page 300 of 5,754

High Courts17 Feb 2026Disposed Of

Taslima Alias Putti Vs Statenct Of Delhi

Delhi High Court · (2026) 02 DEL CK 1730

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Narcotic Drugs and Psychotropic Substances Act, 1985- Section 21, 25, 29, 37, 42 50

Read judgment

High Courts17 Feb 2026Disposed Of

Shri Gian Chand Ralhan Vs Shri Gurvinder Singh Bakshi

Delhi High Court · (2026) 02 DEL CK 1729

Code of Civil Procedure, 1908- Order 12 Rule 8

Read judgment

High Courts16 Feb 2026

Ms A Vs State & Ors.

Delhi High Court · 2026 INSC 141

Indian Penal Code, 1860-Sections 323, 325, 341, 342, 34, 354D, 376(2)(n), 377, 493, 495, 506, 201Code of Criminal Procedure, 1973-Sections 91, 161, 164

Read judgment

High Courts16 Feb 2026

Jayant Vats Vs State (NCT of Delhi)

Delhi High Court · (2026) 02 DEL CK 2399

Indian Penal Code, 1860-Section 376Bharatiya Nyaya Sanhita, 2023-Section 69BNSS-Section 183

Read judgment

High Courts16 Feb 2026

Rakesh Ray Vs Priti Ray

Delhi High Court · (2026) 02 DEL CK 2402

Code of Criminal Procedure, 1973-Section 125Protection of Women from Domestic Violence Act, 2005-Section 12, 23, 29

Read judgment

High Courts16 Feb 2026

Ms. X Vs The State Of NCT Of Delhi & Ors.

Delhi High Court · 2026 INSC 148

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 442, 528Indian Penal Code, 1860-Section 465, 466, 469, 471, 120Limitation Act, 1963-Section 3, 5

Read judgment

High Courts16 Feb 2026

State (NCT Of Delhi) Vs Navraj Dahiya

Delhi High Court · 2026 INSC 148

Code of Criminal Procedure, 1973-Sections 397, 401, 482Indian Penal Code, 1860-Sections 323, 307, 342, 365, 506, 34Limitation Act, 1963-Section 5, 3

Read judgment

High Courts16 Feb 2026

M/s Delhi Cold Storage Private Limited & Ors. Vs State (NCT Of Delhi) & Anr.

Delhi High Court · (2026) 02 DEL CK 2432

Companies Act, 1956-Sections 108, 629A, 629, 628, 621Criminal Procedure Code-Sections 482, 251, 204, 403Constitution of India-Article 227

Read judgment

High Courts16 Feb 2026

Moideen Kutty K @ M. K. Faizy Vs Directorate Of Enforcement

Delhi High Court · 2024 INSC 632

Code of Criminal Procedure, 1973-Section 439, 207, 437Prevention of Money Laundering Act, 2002-Section 3, 4, 19(1), 2(1)(u), 45, 50, 65, 66, 66(2), 70Indian Penal Code, 1860-Section 120B, 121, 121A, 153A, 295A, 124A, 174

Read judgment

High Courts16 Feb 2026Dismissed

Smt Sunil Vs State Govt Of NCT Of Delhi & Ors.

Delhi High Court · 2025 INSC 607

Indian Penal Code, 1860-Section 306, 506, 34, 107CrPC-Section 227, 228Nyaya Sanhita, 2023-Section 108, 45

Read judgment

High Courts16 Feb 2026

Mukesh Kumar Vs Central Registrar Of Cooperative Societies & Ors.

Delhi High Court · (2026) 02 DEL CK 2458

Multi-State Co-operative Societies Act, 2002-Section 47, 120, 40(2)

Read judgment

High Courts16 Feb 2026

Sapphire Foods India Ltd. Vs Assistant Commissioner Of Income Tax ACIT (OSD) Delhi & Ors.

Delhi High Court · (2026) 02 DEL CK 2464

Income Tax Act, 1961-Section 148A(a), 148A(b), 148A(c), 148A(d), 148, Explanation 1(ii) to Section 148, 148-A, 147, 143(2), 143(3), 142(1), 139(1), 56(2)(viib), 36(i)(ii), 37, 149(1), 149(1)(b), 151, 151A, 144B, 119, 132, 132-A, 135-A, 92E, 133C, 163, 80G, 129Companies Act, 1956IT Rules-Rule 11 UA

Read judgment

High Courts16 Feb 2026

Mujeeb Khan For And On Behalf Of Aftab Khan Missing Vs Union Of India & Ors.

Delhi High Court · (2026) 02 DEL CK 2611

Read judgment

High Courts16 Feb 2026

Devendra Vs New-Delhi Municipal Council & Anr.

Delhi High Court · (2026) 02 DEL CK 2539

Constitution of India-Article 226, 227PP Act, 1971

Read judgment

High Courts16 Feb 2026

Shree Bhagwan Bhardwaj & Anr. Vs Central Registrar Of Cooperative Societies & Ors.

Delhi High Court · (2026) 02 DEL CK 2480

Multi-State Cooperative Societies Act, 2002-Section 40(2), 120

Read judgment

High Courts16 Feb 2026

Sagar Vs The State Govt Of Nct Of Delhi

Delhi High Court · (2026) 02 DEL CK 2481

IPC-Section 498A, 406, 354, 504, 509, 34

Read judgment

High Courts16 Feb 2026

Devki Nandan & Anr. Vs Capri Global Housing Finance Company Ltd & Ors.

Delhi High Court · (2026) 02 DEL CK 2521

Constitution of India-Article 226SARFAESI Act-Section 13(2), 17, 17(3)

Read judgment

High Courts16 Feb 2026

Rachit Gupta Vs Government Of NCT Of Delhi & Ors.

Delhi High Court · (2026) 02 DEL CK 2556

Solid Waste Management RulesConstitution of India-Article 21

Read judgment

High Courts16 Feb 2026Allowed

Lotus Herbals Private Limited Vs DPKA Universal Consumer Ventures Private Limited & Ors.

Delhi High Court · (2026) 02 DEL CK 2678

Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2Trade Marks Act, 1999-Section 2(1)(zb)(ii), 2(2)(c), 9(1)(b), 27, 29, 29(1), 29(2)(b), 30, 30(2)(a), 35

Read judgment

High Courts16 Feb 2026

Dharmender Singh Vs State

Delhi High Court · (2026) 02 DEL CK 2854

Indian Penal Code, 1860-Section 411, 380, 302, 201, 379CrPC-Section 313, 397Indian Evidence Act, 1872-Section 114

Read judgment