High Courts17 Feb 2026
M/s Sai Constructions Co Vs Union Of India & Anr.
Delhi High Court · (2026) 02 DEL CK 2001
COURT ARCHIVE
Delhi High Court judgments
1,15,071 judgments · page 299 of 5,754
High Courts17 Feb 2026
M/S Green One Drive Private Limited Vs Govt of NCT of Delhi & Ors.
Delhi High Court · (2026) 02 DEL CK 1998
Maharashtra Protection of Interests of Depositors (in Financial Establishments) Act, 1999-Section 4(1)(ii)Registration Act, 1908-Section 89, 17
High Courts17 Feb 2026
Union Of India & Ors. Vs 680883 Ex JWO Sukhmail Singh
Delhi High Court · (2026) 02 DEL CK 2275
Constitution of India-Article 226Entitlement Rules for Casualty Pensionary Awards, 1982Entitlement Rules for Casualty Pensionary Awards to Armed Forces Personnel, 2008
High Courts17 Feb 2026
Pawan Kumar Goel Vs Dr. Dhan Singh & Anr.
Delhi High Court · (2026) 02 DEL CK 2277
Code of Civil Procedure, 1908-Order XXIII Rule (1)(3)(b), XXIII Rule (3) clause (b), XXIII Rule (4)(b)Drugs and Cosmetics Act, 1945
High Courts17 Feb 2026
Prosecutrix (X) Vs State & Anr
Delhi High Court · (2026) 02 DEL CK 2286
Code of Criminal Procedure, 1973-Section 397, 482, 227 and 228, 161 and 164Indian Penal Code, 1860-Section 376, 90, 401
High Courts17 Feb 2026Disposed Of
ASCEND Capital Services Pvt. Ltd. & Ors Vs Laxmi Foils Pvt. Ltd
Delhi High Court · (2026) 02 DEL CK 1757
Arbitration and Conciliation Act, 1996- Section 8, 11, 11(6), 11(6A), 12(2), 37Insolvency and Bankruptcy Code, 2016- Section 7
High Courts17 Feb 2026Allowed
Saurabh Vs State Nct Of Delhi
Delhi High Court · (2026) 02 DEL CK 1745
Indian Penal Code, 1860- Section 34, 302
High Courts17 Feb 2026Allowed
Udit Mishra Vs State (Nct Of Delhi)
Delhi High Court · (2026) 02 DEL CK 1744
Indian Penal Code, 1860- Section 34, 420, 467, 468, 471
High Courts17 Feb 2026Allowed
Pawan Kumar Mishra Vs State (Nct Of Delhi)
Delhi High Court · (2026) 02 DEL CK 1743
Indian Penal Code, 1860- Section 34, 420, 467, 468, 471
High Courts17 Feb 2026Allowed
Ravi Vs State Of Nct Of Delhi
Delhi High Court · (2026) 02 DEL CK 1742
Code of Criminal Procedure, 1973- Section 161Indian Penal Code, 1860- Section 34, 201, 302
High Courts17 Feb 2026Allowed
Anish Vs State Through Sho Gtb Enclave
Delhi High Court · (2026) 02 DEL CK 1741
Indian Penal Code, 1860- Section 34, 201, 302, 392, 397, 411
High Courts17 Feb 2026Disposed Of
Pawan Kumar Goel Vs Dr. Dhan Singh & Anr
Delhi High Court · (2026) 02 DEL CK 1740
Code of Civil Procedure, 1908- Order 23 Rule (1)(3)(b), Order 23 Rule 1(4)(b)
High Courts17 Feb 2026Allowed
Coldsmiths Retail Services Private Limited Vs Registrar Of Trade Marks
Delhi High Court · (2026) 02 DEL CK 1739
Constitution of India, 1950- Article 226Trade Marks Act, 1999- Section 25(3), 25(8)Trade Marks Rules, 2017- Rule 57, 58(1)
High Courts17 Feb 2026Dismissed
Anuradha @ Chiku Vs State(Nct Of Delhi)
Delhi High Court · (2026) 02 DEL CK 1738
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 8(2), 8(3), 8(5), 8(10), 187Code of Criminal Procedure, 1973- Section 4, 4(2), 9(2), 9(3), 10, 10(3), 156(3), 167(2)Bharatiya Nyaya Sanhita, 2023- Section 113, 238
High Courts17 Feb 2026Dismissed
Deepa Singh Vs State (Nct Of Delhi)
Delhi High Court · (2026) 02 DEL CK 1737
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 8(2), 8(3), 8(5), 8(10), 187Code of Criminal Procedure, 1973- Section 4, 4(2), 9(2), 9(3), 10, 10(3), 156(3), 167(2)Bharatiya Nyaya Sanhita, 2023- Section 113, 238
High Courts17 Feb 2026Disposed Of
ALC Food Pvt. Ltd. Vs YMC India Pvt. Ltd
Delhi High Court · (2026) 02 DEL CK 1736
Constitution of India, 1950- Article 227
High Courts17 Feb 2026Dismissed
Kunal Structure India Pvt Ltd & Anr. Vs Instapower Ltd.
Delhi High Court · (2026) 02 DEL CK 1735
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Order 11 Rule 1
High Courts17 Feb 2026Disposed Of
Shri Harendar Singh Vs Ministry Of Housing And Urban Affairs And Anr
Delhi High Court · (2026) 02 DEL CK 1734
Constitution of India, 1950- Article 226, 227Code of Civil Procedure, 1908-Order 21 Rule 58Registration Act , 1908- Section 17, 49
High Courts17 Feb 2026Dismissed
State Gnct Of Delhi Vs Sumit
Delhi High Court · (2026) 02 DEL CK 1732
Code of Criminal Procedure, 1973- Section 161, 164, 227, 228, 397, 401, 482Indian Penal Code, 1860- Section 90, 376
High Courts17 Feb 2026Dismissed
Prosecutrix (X) Vs State & Anr
Delhi High Court · (2026) 02 DEL CK 1731
Code of Criminal Procedure, 1973- Section 161, 164, 227, 228, 397, 401, 482Indian Penal Code, 1860- Section 90, 376