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Delhi High Court judgments

1,15,071 judgments · page 297 of 5,754

High Courts17 Feb 2026Allowed

Deep Chand @ Deepu Vs State

Delhi High Court · (2026) 02 DEL CK 2777

Code of Criminal Procedure, 1973-Section 374(2), 383, 207, 313(1)(b), 232, 235(2), 235(1), 428, 164Indian Penal Code, 1860-Sections 363, 376(2)(i), 366, 368, 120-B, 34, 376, 361, 375Protection of Children from Sexual Offences Act, 2012-Section 4, 17, 42
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High Courts17 Feb 2026Allowed

V.K. Gupta Vs State (C.B.I.)

Delhi High Court · (2026) 02 DEL CK 2684

Code of Criminal Procedure, 1973-Section 374, 313(1)(b), 248(1)Prevention of Corruption Act, 1988-Section 7, 13(1)(d) read with Section 13(2)
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High Courts17 Feb 2026

Deepa Singh Vs State (NCT Of Delhi)

Delhi High Court · (2026) 02 DEL CK 2886

Maharashtra Control of Organised Crime Act, 1999-Section 12, 3 and 4, 5, 5(1), 5(3), 5(4), Sub-section (5) of Section 5, 6, 9(1), 21(2)(b), 23, 23(1), Sub-section (2) of Section 23, 25Narcotic Drugs and Psychotropic Substances Act, 1985Bharatiya Nyaya Sanhita, 2023-Section 113, 238
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High Courts17 Feb 2026

Ram Jatan Yadav @ Ram Jattan Yadav Vs State

Delhi High Court · (2026) 02 DEL CK 2705

Code of Criminal Procedure, 1973-Section 374(2), 207, 313(1)(b), 232, 235(2), 428, 107/151, 164Indian Penal Code, 1860-Section 341, 354D, 363, 506Protection of Children from Sexual Offences Act, 2012-Section 8, 12, 7, 11(iv)
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