COURT ARCHIVE

Delhi High Court judgments

1,15,071 judgments · page 298 of 5,754

High Courts17 Feb 2026

Braj Mohan Agarwal & Anr. Vs Iramya Developers Private Limited & Ors.

Delhi High Court · (2026) 02 DEL CK 2241

Arbitration and Conciliation Act, 1996-Section 11(6), 11(6-A), 11, 21, 8, 16, 12(2), 37, Fourth ScheduleCompanies Act, 1956Companies Act, 2013-Section 252(3), 248, 250, 455, 10A, 12

Read judgment

High Courts17 Feb 2026

Ascend Capital Services Pvt. Ltd. & Ors. Vs Laxmi Foils Pvt. Ltd.

Delhi High Court · (2026) 02 DEL CK 2236

Arbitration and Conciliation Act, 1996-Section 11(6), 21, 7, 11, 11(6-A), 8, 37, 16, 12(2), Fourth ScheduleInsolvency and Bankruptcy Code, 2016-Section 7, 4

Read judgment

High Courts17 Feb 2026

Vijay Jain & Ors. Vs Laxmi Foils Pvt. Ltd.

Delhi High Court · (2026) 02 DEL CK 2225

Arbitration and Conciliation Act, 1996-Section 7, 8, 11, 11(6), 11(6-A), 12(2), 16, 21, 37, Fourth ScheduleInsolvency and Bankruptcy Code, 2016-Section 4, 7

Read judgment

High Courts17 Feb 2026

Bhola Sharma Vs State Of Nct Of Delhi

Delhi High Court · (2026) 02 DEL CK 2148

Protection of Children from Sexual Offences Act, 2012-Section 6IPC-Section 376(2)(n)(k)Delhi Prison Rules, 2018-Rule 1208, 1211

Read judgment

High Courts17 Feb 2026

Mohammad Yusuf Khan Vs State NCT Of Delhi & Anr.

Delhi High Court · (2026) 02 DEL CK 2146

IPC-Sections 406/420BNSS-Section 528

Read judgment

High Courts17 Feb 2026Allowed

Virender Chhabra @ Vicky & Ors. Vs State Govt Of NCT Of Delhi & Anr.

Delhi High Court · (2026) 02 DEL CK 2143

IPC-Sections 323, 354-B, 34, 498-A, 406Protection of Women from Domestic Violence Act, 2005-Section 12BNSS-Section 528

Read judgment

High Courts17 Feb 2026

Hemant Maheshwari Vs M/s Aspra Automotive Pvt Ltd & Ors.

Delhi High Court · (2026) 02 DEL CK 2141

Negotiable Instrument Act, 1881-Section 138, 142

Read judgment

High Courts17 Feb 2026Allowed

Kailash Pathray & Ors. Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2026) 02 DEL CK 2136

IPC-Sections 498A/406/34Dowry Prohibition Act, 1961-Sections 3/4BNSS-Section 528

Read judgment

High Courts17 Feb 2026

Shri Harender Singh Vs Ministry Of Housing And Urban Affairs & Anr.

Delhi High Court · (2026) 02 DEL CK 2080

Constitution of India-Articles 226, 227Registration Act, 1908-Sections 17, 49Transfer of Property Act, 1882-Section 53-A, 54

Read judgment

High Courts17 Feb 2026

Oriental Insurance Co Ltd Vs Sukhvinder Kaur & Ors

Delhi High Court · (2026) 02 DEL CK 2024

Indian Penal Code, 1860-Sections 279/337/304A/427

Read judgment

High Courts17 Feb 2026

Aarti & Ors. Vs Rajbir Singh & Ors.

Delhi High Court · (2026) 02 DEL CK 2018

Motor Vehicles Act, 1988-Section 166, 163A, 133

Read judgment

High Courts17 Feb 2026

Vikas Garg & Anr. Vs The State Through Central Bureau Of Investigation

Delhi High Court · (2026) 02 DEL CK 1984

Code of Criminal Procedure-Section 482, 397, 161, 225, 226, 227, 228, 173(2)Indian Penal Code-Section 120B, 420, 468, 471Prevention of Corruption Act-Section 13(2), 13(1)(d)

Read judgment

High Courts17 Feb 2026

Digitech Call System Pvt. Ltd. Vs India Post Payments Bank Ltd & Ors.

Delhi High Court · (2026) 02 DEL CK 1960

Constitution of India-Article 226, 14, 19General Financial Rules, 2017-Rule 173Public Procurement Policy for Micro and Small Enterprises (MSEs) Order, 2012-Clause 3, 5, 8, 11, 12, 13

Read judgment

High Courts17 Feb 2026Allowed

Taslima Alias Putti Vs The State Nct Of Delhi

Delhi High Court · (2026) 02 DEL CK 1940

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21/25/29, 42, 50, 37Delhi Excise Act, 2009

Read judgment

High Courts17 Feb 2026