High Courts16 Feb 2026Allowed

Kitoko Ngiembo Alain Vs Customs

Delhi High Court · (2026) 02 DEL CK 1718

Constitution of India, 1950-Article 21, 22Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8, 21, 23, 28, 37, 43, 50, 57, 67Customs Act, 1962- Section 102, 103, 103(8)