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Delhi High Court judgments

1,15,071 judgments · page 303 of 5,754

High Courts16 Feb 2026Disposed Of

Dharmender Singh Vs State

Delhi High Court · (2026) 02 DEL CK 1714

Code of Criminal Procedure, 1973- Section 313, 397Indian Penal Code, 1860- Section 201, 302, 379, 380, 411Evidence Act, 1872- Section 114
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High Courts16 Feb 2026Disposed Of

Moideen Kutty K @ M.K. Faizy Vs Directorate Of Enforcement

Delhi High Court · (2026) 02 DEL CK 1711

Code of Criminal Procedure, 1973- Section 174, 207, 437, 439Indian Penal Code, 1860- Section 120B, 121, 121A, 124A, 153A, 295AUnlawful Activities (Prevention) Act, 1967- Section 13, 16, 17, 18, 18(A), 18B, 20, 38, 39
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High Courts13 Feb 2026

Hira Singh Vs Commissioner Of Customs (Preventive)

Delhi High Court · (2026) 02 DEL CK 2885

Customs Act, 1962-Section 130, 108, 2(33), 2(39), 110, 111, 111(d), 112, 112(b)(i), 123, 128, 14, 2(41)Legal Metrology Act, 2009-Section 18(1)Cigarettes and other tobacco Products (Packaging and Labelling) Rules, 2008-Rule 3(1)(b)
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High Courts13 Feb 2026

Ramjus Vs B.S.E.S Rajdhani Power Ltd

Delhi High Court · (2026) 02 DEL CK 2304

Code of Criminal Procedure, 1973-Section 374, 313Electricity Act, 2003-Section 135, 135(1), 135(1)(a), 135(3), 151, 156Delhi Electricity Supply Code and Performance Standards Regulations, 2007
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High Courts13 Feb 2026

Kaaya Buildtech Private Ltd Vs Union Of India & Anr.

Delhi High Court · (2026) 02 DEL CK 2339

Constitution of India-Article 226, Entry 23 of the Union List of the Seventh ScheduleNational Highways Act, 1956-Section 3-A to 3-F, 3-D, 3-G, 3G(1), 3G(5), 3G(6), 3G(7), 3-H(5), 3-JArbitration and Conciliation Act, 1996-Section 11, 11(6), 12(5)
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High Courts13 Feb 2026

Punjab National Bank & Ors. Vs C.J. Arora

Delhi High Court · (2026) 02 DEL CK 2344

Letter Patent-Clause XNew Bank of India Officer Employees' (Discipline & Appeal) Regulations-Regulation 24Punjab National Bank Officer Employees' (Discipline & Appeal) Regulations, 1977-Regulation 7(1), 7(2), 7(3), 7(4), 6, 4, 8
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