CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,15,071 judgments · page 305 of 5,754

High Courts13 Feb 2026Dismissed

State Vs Sanjeev @ Babli

Delhi High Court · (2026) 02 DEL CK 1700

Code of Criminal Procedure, 1973- Section 311, 378(1)Indian Penal Code, 1860- Section 326, 341, 506
Read judgment
High Courts13 Feb 2026Allowed

Punjab National Bank And Ors Vs C.J. Arora

Delhi High Court · (2026) 02 DEL CK 1705

Central Civil Services (Classification, Control and Appeal) Rules, 1957- Rule 15, 15(4), 15(9), 15(10)New Bank of India Officer Employees (Conduct) Regulation, 1982- Regulation 24Punjab National Bank Officer Employees' (Discipline & Appeal) Regulations, 1977- Regulation 4, 6, 7, 7(1), 7(2)
Read judgment
High Courts13 Feb 2026Dismissed

Hira Singh Vs Commissioner Of Customs Preventive

Delhi High Court · (2026) 02 DEL CK 1694

Customs Act, 1962- Section 2(33), 2(39), 2(42), 14, 108, 110, 111, 111(d), 112, 112(b)(i), 123, 128, 130Legal Metrology Act, 2009- Section 18(1)Cigarettes and other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, supply and Distribution) Act, 2003- Section 7, 8
Read judgment
High Courts13 Feb 2026Disposed Of

Sunil Kumar Vs State Nct Of Delhi

Delhi High Court · (2026) 02 DEL CK 1693

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Narcotic Drugs and Psychotropic Substances Act, 1985- Section 22, 25, 37, 42, 50, 53, 67Delhi Excise Act, 2009- Section 33, 38
Read judgment