High Courts19 Feb 2026
Anup Kumar Singh Vs Directorate Of Enforcement
Delhi High Court · (2026) 02 DEL CK 2487
Prevention of Money Laundering Act, 2002-Section 42SAFEMA
COURT ARCHIVE
Delhi High Court judgments
1,15,071 judgments · page 292 of 5,754
High Courts19 Feb 2026
Ex Sgt (Dr.) Omkar Nath Katiyar Vs Union Of India & Ors.
Delhi High Court · (2026) 02 DEL CK 2500
Air Force Act-Sections 23, 15(2)(a), 15(2)(h)Pension Regulations for the Air Force, 1961-Para 153
High Courts19 Feb 2026
Sh. Radhey Shyam & Anr. Vs Suresh Sharma
Delhi High Court · (2026) 02 DEL CK 2550
Constitution of India-Article 227Indian Evidence Act, 1872-Section 73
High Courts19 Feb 2026
Alapan Bandyopadhyay Vs Union Of India & Anr
Delhi High Court · (2026) 02 DEL CK 2851
All India Services (Discipline and Appeal) Rules, 1969-Rule 8All India Services (Death-cum-Retirement Benefits) Rules, 1958-Rule 6Administrative Tribunals Act, 1985-Section 19, 25, 24
High Courts19 Feb 2026
Sunil Badhawar Vs Ramesh Kumar Kalra (Dec.) Thr Lrs & Ors.
Delhi High Court · (2026) 02 DEL CK 2873
Constitution of India-Article 227CPC-Order VII Rule 10, Section 24
High Courts19 Feb 2026
Parsvnath Developers Limited & Ors. Vs Asset Reconstruction Company India Limited & Ors.
Delhi High Court · 2023 INSC 1066
Arbitration and Conciliation Act, 1996-Section 7, 7(5), 8, 9, 11, 11(6-A), 16, 34Insolvency and Bankruptcy Code, 2016-Section 7, 63, 231, 238Specific Relief Act, 1963-Section 41(b)
High Courts19 Feb 2026
Gauri Kansal (Minor) Through Father Anil Kansal Vs Govt. Of NCT Delhi & Ors.
Delhi High Court · (2026) 02 DEL CK 2683
Constitution of India-Article 226, 14, 15, 12, 19(1)(g)
High Courts19 Feb 2026Allowed
Lokesh Kumar Choubey Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2026) 02 DEL CK 2706
Criminal Procedure Code, 1973-Section 374, 207, 313(1)(b), 232, 235(2), 235(1), 164Indian Penal Code, 1860-Section 376, 328, 417, 375, 90Evidence Act, 1872-Section 145
High Courts19 Feb 2026Dismissed
Manoj Sharma & Anr. Vs Bharat Singh Kushwah & Ors.
Delhi High Court · (2026) 02 DEL CK 2312
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2
High Courts19 Feb 2026
Shalini Chaudhary Sharma Vs Deepika Talwar & Ors.
Delhi High Court · (2026) 02 DEL CK 2324
Delhi High Court Act, 1966-Section 10CPC-Order XXXIX Rule 2A
High Courts19 Feb 2026
M/s Ramacivil India Construction Pvt Ltd Vs Central Public Works Department
Delhi High Court · (2026) 02 DEL CK 2721
Delhi High Court (Original Side) Rules, 2018-Rule 5, Chapter IICode of Civil Procedure, 1908-Section 151Arbitration and Conciliation Act, 1996-Sections 2(8), 7, 7(1), 7(2), 7(5), 9, 11, 11(6A), 11(6-A), 16
High Courts19 Feb 2026
M/S P K Shefi Vs Indian Railway Catering And Tourism Corporation Limited
Delhi High Court · (2026) 02 DEL CK 2745
Arbitration and Conciliation Act, 1996-Section 9
High Courts19 Feb 2026
Shri Lalit Mohan Sharma Vs Shri Divakar Sharma
Delhi High Court · (2026) 02 DEL CK 2754
Code of Civil Procedure, 1908-Section 151, Order XXIII Rule 3Code of Civil Procedure (Amendment) Act, 1976
High Courts19 Feb 2026
Ajay Kumar Lakhiwal Vs HSCC India Ltd & Anr.
Delhi High Court · (2026) 02 DEL CK 2820
Constitution of India-Article 338
High Courts19 Feb 2026Allowed
Amandeep Singh Bajaj & Anr. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2164
IPC-Sections 498-A, 406, 34BNSS-Section 528
High Courts19 Feb 2026Allowed
Mrs. Laxmi Kaur & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2163
IPC-Sections 420, 467, 468, 471, 34BNSS-Section 528
High Courts19 Feb 2026Allowed
Sandeep @ Sandeep Bhikam Valmiki & Ors. Vs State Govt. of NCT of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2160
Indian Penal Code-Sections 498-A, 406, 34Hindu Marriage Act, 1955-Section 13B(2)BNSS-Section 528
High Courts19 Feb 2026Allowed
Amit Pandey & Ors. Vs State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2156
IPC-Sections 308, 342, 34, 323, 336, 452, 427, 201, 506Arms Act, 1959-Section 27BNSS-Section 528
High Courts19 Feb 2026Allowed
Sapnesh Kumar & Anr. Vs The State NCT Of Delhi & Ors.
Delhi High Court · (2026) 02 DEL CK 2214
IPC-Section 420BNSS-Section 528
High Courts19 Feb 2026
XXXX Vs State Of Delhi Nct
Delhi High Court · (2026) 02 DEL CK 2219
Electronic Evidence and Video Conferencing Rules, 2025