High Courts20 Feb 2026Dismissed

Reema Arora Vs State And Ors

Delhi High Court · (2026) 02 DEL CK 1769

Code of Criminal Procedure, 1973- Section 156(3), 200, 482Indian Penal Code, 1860- Section 34, 307, 323, 511
High Courts20 Feb 2026Dismissed

Abetoli Awomi Vs State Nct Of Delhi

Delhi High Court · (2026) 02 DEL CK 1768

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483, 528Narcotic Drugs and Psychotropic Substances Act, 1985- Section 8, 22, 25, 29, 37
High Courts20 Feb 2026Partly Allowed

Mukesh Singhal Vs State (Nct Of Delhi)

Delhi High Court · (2026) 02 DEL CK 1764

Code of Criminal Procedure. 1973- Section 207, 232, 235(1), 313(1)(b), 374Indian Penal Code, 1860- Section 361, 363, 375, 376, 376(1), 506, 506II
High Courts20 Feb 2026Allowed

Bank Of Maharashtra Vs Jai Kumar Bansal

Delhi High Court · (2026) 02 DEL CK 1762

Transfer of Property Act, 1882- Section 55, 55(1)(a)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002- Section 13(6)Security Interest (Enforcement) Rules, 2002- Rule 8(6)(a), 8(6)(f), 9(10)
High Courts20 Feb 2026Dismissed

Vijai Prakash Shukla Vs UOI & Anr

Delhi High Court · (2026) 02 DEL CK 1758

Constitution of India, 1950- Article 226, 227Central Civil Services (Conduct) Rules, 1964- Rule 20, 20(1)Central Civil Services (Classification, Control and Appeal) Rules, 1965- Rule 14(1), 14(2), 14(24)