High Courts20 Feb 2026
Aftab Ahmad Vs P.O., Labour Court-VIII & Anr.
Delhi High Court · (2026) 02 DEL CK 2722
Constitution of India-Article 226, 227Industrial Disputes Act, 1947-Section 25-FPunjab Civil Services (Punishment and Appeal) Rules
COURT ARCHIVE
Delhi High Court judgments
1,15,071 judgments · page 290 of 5,754
High Courts20 Feb 2026
Oyo Hotels And Homes Private Limited Vs Shri Deepankur Patiyal
Delhi High Court · (2026) 02 DEL CK 2727
Arbitration and Conciliation Act, 1996-Section 11(5), 11(6), 11(6-A), 11, 8, 37, 16, 12(2)
High Courts20 Feb 2026
MIS H.R. Construction Private Limited Vs National Highways And Infrastructure Development Corporation Limited (NHIDCL)
Delhi High Court · (2026) 02 DEL CK 2733
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 43(1)
High Courts20 Feb 2026
Shankar Agarwal Vs National Highways and Infrastructure Development Corporation Limited
Delhi High Court · (2026) 02 DEL CK 2739
Arbitration and Conciliation Act, 1996-Section 11(6), 11(6-A), 8, 11, 12(2), 16, 21, 37
High Courts20 Feb 2026
Kuldeep Sharma Vs Lalita Devi
Delhi High Court · (2026) 02 DEL CK 2202
Negotiable Instruments Act, 1881-Section 138
High Courts20 Feb 2026Dismissed
The Commissioner Of Customs (Airport & General) Vs Ms. Shabnam Parveen & Ors.
Delhi High Court · (2026) 02 DEL CK 2171
Customs Act, 1962-Section 129DD, 108, 111(d), 111(j), 111(l) and 111(m), 112, 114AA, 125Baggage Rules, 2016-Rule 3, Annexure-I
High Courts20 Feb 2026
Mohit Kumar Vs State (NCT of Delhi) & Anr.
Delhi High Court · (2026) 02 DEL CK 2209
Bharatiya Nyaya Sanhita (BNS), 2023-Section 281IPC-Section 279BNSS-Section 528
High Courts20 Feb 2026
Deepak Sharma @ Amandeep Vs State (Govt Of NCT Of Delhi) & Ors.
Delhi High Court · (2026) 02 DEL CK 2210
IPC-Section 354D, 323Cr.P.C.-Section 164BNSS-Section 528
High Courts20 Feb 2026Allowed
Nitin Sardana Vs State & Anr.
Delhi High Court · (2026) 02 DEL CK 2213
IPC-Sections 498A/406/34Hindu Marriage Act, 1955-Section 13B(2)BNSS-Section 528
High Courts20 Feb 2026
Reliance General Insurance Co Ltd Vs Sanjay Sachdeva & Ors
Delhi High Court · (2026) 02 DEL CK 2068
Income Tax ActConstitution of India
High Courts20 Feb 2026
Reliance General Insurance Co Ltd Vs Meenakshi @ Meena Devi & Ors
Delhi High Court · 2025 INSC 293
Motor Vehicles Act, 1988-Section 166
High Courts20 Feb 2026
Shree Cement Limited Vs Union Of India Ministry Of Coal Through Its Secretary & Ors.
Delhi High Court · (2026) 02 DEL CK 2121
Constitution of India-Article 14, 226Coal Mines (Special Provisions) Act, 2015-Section 16, 27Insolvency and Bankruptcy Code, 2016
High Courts20 Feb 2026
Rajan Vs Delhi Pollution Control Committee (DPCC) & Ors.
Delhi High Court · (2026) 02 DEL CK 2117
Constitution of India-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 152
High Courts20 Feb 2026
VH Securities Limited Vs Telecommunications Consultants India Limited
Delhi High Court · (2026) 02 DEL CK 2116
High Courts20 Feb 2026
Yogesh Raheja Vs Union Of India & Anr.
Delhi High Court · 2025 INSC 1476
Passports Act, 1967-Section 6(2)(f), 10(3)(e)Constitution of India-Article 21
High Courts20 Feb 2026
Ms Nidhi Arya Through Special Power Of Attorney Holder Shri Ramesh Dalal Vs M/s. Oyo Hotels And Homes Pvt Ltd & Ors.
Delhi High Court · 2025 INSC 26
Constitution of India-Articles 226, 227Arbitration and Conciliation Act, 1996-Sections 5, 16, 34, 37
High Courts20 Feb 2026
Ministry Of Railways Vs Hukma Raj Badala
Delhi High Court · (2026) 02 DEL CK 2105
Right to Information Act, 2005-Section 19, 19(1) to (8), 19(8)(b), 20, 7
High Courts20 Feb 2026
Ravi Prakash Mehrotra Vs Delhi Development Authority Through The Vice Chairman & Anr.
Delhi High Court · (2026) 02 DEL CK 2252
Constitution of India-Article 226, 121993 Act
High Courts20 Feb 2026
State Vs Sabu
Delhi High Court · (2026) 02 DEL CK 1967
IPC-Section 279, 304A, 304 Part II, 337, 338CrPC-Section 378, 407BNSS-Section 447
High Courts20 Feb 2026
State (NCT) Delhi Vs Vikram Singh Meena
Delhi High Court · (2026) 02 DEL CK 1963
Code of Criminal Procedure, 1973-Section 311, 197, 482, 161, 319, 240, 465Prevention of Corruption Act, 1988-Sections 7/13(1)(d), 19, 19(3)(a)Indian Penal Code, 1860-Section 384