High Courts19 Feb 2026Allowed
Manpreet Singh & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2221
IPC-Section 323, 324, 342, 452, 34BNSS-Section 528
COURT ARCHIVE
Delhi High Court judgments
1,15,071 judgments · page 293 of 5,754
High Courts19 Feb 2026
Santosh Kumar Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 02 DEL CK 2224
IPC-Sections 498-A/406/34BNSS-Section 528
High Courts19 Feb 2026Allowed
Amit Arya Vs State Nct Of Delhi & Anr
Delhi High Court · (2026) 02 DEL CK 2226
IPC-Sections 354, 354A, 354B, 323, 376 BHindu Marriage Act, 1955-Section 13B(2)BNSS-Section 528
High Courts19 Feb 2026
Iffco Tokio General Insurance Co. Ltd Vs Ashok Kumar Arora & Ors.
Delhi High Court · (2026) 02 DEL CK 2072
Constitution of India-Article 136Motor Vehicles Act
High Courts19 Feb 2026
Dron Mishra Vs National Medical Commission & Ors.
Delhi High Court · (2026) 02 DEL CK 2107
High Courts19 Feb 2026
Air India Ltd & Ors. Vs National Commission For Scheduled Tribes & Anr.
Delhi High Court · (2026) 02 DEL CK 2108
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989
High Courts19 Feb 2026
Rajesh Dhanda Vs Central Public Information Officer, CBI, Anti Corruption Branch & Anr.
Delhi High Court · (2026) 02 DEL CK 2110
Right to Information Act, 2005-Section 19(1), 19(3)
High Courts19 Feb 2026Dismissed
Gauri Kansal (Minor) Through Father Anil Kansal Vs Govt. Of Nct Delhi & Ors
Delhi High Court · (2026) 02 DEL CK 1765
Constitution of India, 1950- Article 12, 14, 15, 19(1)(g), 226
High Courts19 Feb 2026Dismissed
Alapan Bandyopadhyay Vs Union Of India And Anr
Delhi High Court · (2026) 02 DEL CK 1766
Constitution of India, 1950- Article 136Code of Civil Procedure, 1908- Section 24Administrative Tribunals Act, 1985- Section 19, 25
High Courts19 Feb 2026Allowed
Geeta Devi & Ors. Vs Export Inspection Council & Ors.
Delhi High Court · (2026) 02 DEL CK 1756
Casual Labourers (Grant of Temporary Status and Regularisation) Scheme, 1993- Section 17Central Civil Service (Pension) Rules, 1972- Rule 2, 2(g), 17
High Courts19 Feb 2026Dismissed
Central Board Of Secondary Education Vs Prabhroop Kaur Kapoor & Ors
Delhi High Court · (2026) 02 DEL CK 1755
Constitution of India, 1950- Article 12, 14, 226
High Courts18 Feb 2026
Suman Kapoor Vs State (Govt Of Nct Of Delhi)
Delhi High Court · (2026) 02 DEL CK 2573
Indian Succession Act, 1925-Section 276, 63Indian Evidence Act, 1872-Section 68Indian Registration Act, 1908
High Courts18 Feb 2026
Indian Red Cross Society Vs Jitender Kumar
Delhi High Court · (2026) 02 DEL CK 2396
Industrial Disputes Act, 1947-Section 2(j)
High Courts18 Feb 2026
Smt Jai Pali & Ors. Vs Smt Prem Sahdev
Delhi High Court · (2026) 02 DEL CK 2397
Indian Succession Act, 1925-Section 299, 263Code of Civil Procedure, 1908-Order XLI, 5, 9 Rule 13Limitation Act, 1963-Article 137
High Courts18 Feb 2026
The Commissioner East Delhi Municipal Corporation Vs Ganga Verma & Anr.
Delhi High Court · (2026) 02 DEL CK 2400
Constitution of India-Article 226, 227Minimum Wages Act, 1948
High Courts18 Feb 2026
The State Govt. Of NCT Of Delhi Vs Hitesh Kumar & Ors.
Delhi High Court · (2026) 02 DEL CK 2408
Code of Criminal Procedure, 1973-Section 313, 319, 378(1)IPC-Section 34, 325, 390, 391, 395, 397, 411, 412, 427
High Courts18 Feb 2026
State (NCT Of Delhi) Vs Ankit Jhamb
Delhi High Court · (2026) 02 DEL CK 2417
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 483(3)Code of Criminal Procedure, 1973-Section 482, 439(2), 439, 439(1), 91, 41AIndian Penal Code, 1860-Sections 420, 406, 468, 471, 120B
High Courts18 Feb 2026
Aviation Services Llc Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 02 DEL CK 2428
Code of Criminal Procedure, 1973-Section 483(3), 41A, 91, 41Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 420, 406, 468, 471, 120B
High Courts18 Feb 2026
Vidya Devi Vs Union Of India & Ors.
Delhi High Court · (2026) 02 DEL CK 2670
Constitution of India-Article 226Hindu Marriage Act 1955-Section 5, 11Pension Regulations for the Army, 1961
High Courts18 Feb 2026
Maheshwar Flooring Industries Limited Vs Union Of India & Ors.
Delhi High Court · (2026) 02 DEL CK 2674
Companies Act, 1956Customs Act, 1962-Sections 30, 31, 32, 45, 46, 48