High Courts18 Feb 2026Allowed

Shambhu Kumar Rai Vs State

Delhi High Court · (2026) 02 DEL CK 2841

Code of Criminal Procedure, 1973-Section 374(2), 313(1)(b), 232, 161, 162(1), 235(1)Protection of Children from Sexual Offences Act, 2012-Section 4Indian Penal Code, 1860-Section 376(2)(i), 363, 376
High Courts18 Feb 2026Allowed

The Mgmt. Of ESI Scheme Vs Raj Bala

Delhi High Court · (2026) 02 DEL CK 2868

Constitution of India-Article 226, 227Industrial Disputes Act, 1947-Section 25F, 17, 17B, 25G, 25H, 2(oo), 2(oo)(bb), Chapter V-A
High Courts18 Feb 2026

Simpy Singh Vs Rahul Singh

Delhi High Court · (2026) 02 DEL CK 2737

Family Courts Act, 1984-Section 19, 10Code of Civil Procedure, 1908-Section 151, Order VIII Rule 1Commercial Court Act, 2015
High Courts18 Feb 2026Dismissed

H.S. Nag & Ors. Vs Asian Hotel (North) Ltd

Delhi High Court · (2026) 02 DEL CK 2756

Arbitration and Conciliation Act, 1996-Section 2(1)(c), 5, 11, 23(3), 23(4), 29A(1), 29A(3), 29A(4), 31, 31(6), 32(1), 34English Arbitration Act, 1996-Section 47Civil Procedure Code-Section 2(2), Order 12 Rule 6