High Courts21 Dec 2022Disposed Of
Bharat Agro Overseas (India) Vs ACIT Circle 34(1) & Anr.
Delhi High Court · (2022) 12 DEL CK 0888
Income Tax Act, 1961-Section 148A(b), 148A(d), 148
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Delhi High Court judgments
1,37,750 judgments · page 2,066 of 6,888
High Courts21 Dec 2022Disposed Of
Subhash Chhilar & Ors. Vs Union Of India & Anr.
Delhi High Court · (2022) 12 DEL CK 0975
High Courts21 Dec 2022Allowed
Hamdard National Foundation (India) & Anr. Vs Sadar Laboratories Pvt Ltd
Delhi High Court · (2022) 12 DEL CK 1019
Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2Trade Marks Act, 1999-Section 2(zg), 29, 124(1)(b)(i)Constitution of India-Article 32
High Courts21 Dec 2022Dismissed
M/S RPG Enterprises Limited Vs RPG Developers Private Limited & Others
Delhi High Court · (2022) 12 DEL CK 0196
Trade Marks Act, 1999 — Section 2(1)(zg)
High Courts21 Dec 2022Disposed Of
Gdr Finance And Leasing Private Limited Vs Income Tax Officer, Ward 10(1), New Delhi
Delhi High Court · (2022) 12 DEL CK 0173
Income Tax Act, 1961 — Section 148, 148A(b), 148A(d)
High Courts21 Dec 2022Disposed Of
Rk Gupta And Son Huf Vs Income Tax Officer Ward 58(3) And Anr
Delhi High Court · (2022) 12 DEL CK 0172
Income Tax Act, 1961 — Section 148, 148A(b), 148A(d)
High Courts21 Dec 2022Disposed Of
Lemon Tree Hotels Ltd Vs Assistant Commissioner Of Income Tax & Ors
Delhi High Court · (2022) 12 DEL CK 0171
Income Tax Act, 1961 — Section 148, 148A(d)
High Courts21 Dec 2022Disposed Of
Bharat Agro Overseas (India) Vs ACIT Circle 34(1) & Anr
Delhi High Court · (2022) 12 DEL CK 0170
Income Tax Act, 1961 — Section 148, 148A(b), 148A(d)
High Courts21 Dec 2022Disposed Of
Rakesh Kumar & Ors. Vs Vijay Kumar & Ors.
Delhi High Court · (2022) 12 DEL CK 0161
Code Of Civil Procedure, 1908 — Order 21 Rule 35, Order 21 Rule 35(1), Order 21 Rule 36
High Courts21 Dec 2022Disposed Of
Inderjeet Singh Vs Seema Khattar
Delhi High Court · (2022) 12 DEL CK 0160
Code Of Civil Procedure, 1908 — Section 151, Order 11, Order 11 Rule 1, Order 11 Rule 2, Order 11 Rule 12, Order 11 Rule 13, Order 11 Rule 14Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts21 Dec 2022Disposed Of
Xerica Widening Horizons LLP Vs Qr Properties Private Limited & Ors.
Delhi High Court · (2022) 12 DEL CK 0159
Code Of Civil Procedure, 1908 — Order 7 Rule 10
High Courts21 Dec 2022Disposed Of
M/S ICICI Bank Ltd Vs M/S Winner Construction Pvt Ltd .
Delhi High Court · (2022) 12 DEL CK 0158
Code Of Civil Procedure, 1908 — Order 9 Rule 7
High Courts21 Dec 2022Disposed Of
Gulshan Khanna Vs Bharat Kalra
Delhi High Court · (2022) 12 DEL CK 0157
High Courts21 Dec 2022Dismissed
Archaecological Survey Of India Vs Presiding Officer, Cgit & Ors
Delhi High Court · (2022) 12 DEL CK 0156
Constitution Of India, 1950 — Article 14, 16, 226, 310, 311Industrial Disputes Act, 1947 — Section 2(j), 2(oo), 2(ra), 2(s), 17B, 25B, 25B(2), 25B(2)(a)(ii), 25F, 25H
High Courts21 Dec 2022Disposed Of
MS BBR (India) Private Limited Vs MS ATS Housing Private Limited
Delhi High Court · (2022) 12 DEL CK 0155
Arbitration and Conciliation Act, 1996 — Section 11, 12(1)
High Courts21 Dec 2022Disposed Of
MS BBR (India) Private Limited Vs MS ATS Dream Zone Private Limited
Delhi High Court · (2022) 12 DEL CK 0154
Arbitration and Conciliation Act, 1996 — Section 11, 12(1)
High Courts21 Dec 2022Dismissed
Bristol Dealcom Pvt. Ltd. Vs Murti Devi (Deceased)
Delhi High Court · (2022) 12 DEL CK 0153
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 1 Rule 10, Order 22 Rule 10Transfer of Property Act, 1882 — Section 8
High Courts21 Dec 2022Allowed
Bhartiya Chikitsa Kendriya Parishad Vs P.O. Industrial Tribunal No-III & Anr.
Delhi High Court · (2022) 12 DEL CK 0152
Constitution Of India, 1950 — Article 12, 226Indian Medicine Central Council Act, 1970 — Section 3Industrial Disputes Act, 1947 — Section 2(j), 2(j)(ii)(b), 2(s), 10(1)(c), 12(5), 17B
High Courts21 Dec 2022Dismissed
Dharam Vir Vs State (Govt. Of Nct Delhi)
Delhi High Court · (2022) 12 DEL CK 0111
Code Of Criminal Procedure, 1973 — Section 156(3)Indian Succession Act, 1925 — Section 59, 61, 276, 278
High Courts21 Dec 2022Disposed Of
Subhash Chhilar And Others Vs Union Of India & Anr
Delhi High Court · (2022) 12 DEL CK 0110