COURT ARCHIVE

Delhi High Court judgments

1,37,750 judgments · page 2,067 of 6,888

High Courts20 Dec 2022Dismissed

Supreme Panvel Indapur Tollways Private Limited Vs National Highways Authority Of India

Delhi High Court · (2022) 12 DEL CK 1025

Arbitration and Conciliation Act, 1996-Section 5, 9, 17, 17(1)(ii), 34, 37, 37(2)(b)Specific Relief Act, 1963-Section 10, 10(b), 11(2), 14, 14(d), 16, 20, 20A, 20B, 41(ha)Civil Procedure Code, 1908

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High Courts20 Dec 2022Allowed

M/S Joyvision Electromec Through Its Partner Praveen Aggarwal Vs M/S First Feel International

Delhi High Court · (2022) 12 DEL CK 0704

CPC-Order 9 Rule 4

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High Courts20 Dec 2022Allowed

M/S Joyvision Electromec Through Its Partner Praveen Aggarwal Vs M/S First Feel International

Delhi High Court · (2022) 12 DEL CK 0701

CPC-Order 9 Rule 4

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High Courts20 Dec 2022Disposed Of

Armour Security Pvt. Ltd. Vs Vijay Nirman Company Pvt. Ltd.

Delhi High Court · (2022) 12 DEL CK 0698

Code of Civil Procedure, 1908-Section 151

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High Courts20 Dec 2022Dismissed

State (Govt Of NCT Of Delhi) Vs Manoj Kumar @ Meenu & Ors.

Delhi High Court · (2022) 12 DEL CK 0674

Code of Criminal Procedure, 1973-Section 378(1), 378, 313, 384, 417IPC-Sections 308, 452, 325, 323, 34, 302, 149Constitution of India-Article 21

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High Courts20 Dec 2022Dismissed

Yash Pal Singh Vs UOI & Ors.

Delhi High Court · (2022) 12 DEL CK 0663

Constitution of India-Articles 14, 16, 21

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High Courts20 Dec 2022Allowed

Sana Herbals Pvt Ltd Vs Mohsin Dehlvi

Delhi High Court · (2022) 12 DEL CK 0661

Code of Civil Procedure, 1908 (CPC)-Order XIV Rule 5, XIV Rule 1, 14 Rule 5, Rule 25 of Order 41Trade Marks Act, 1999-Section 124Tribunals Reforms Act, 2021-Section 21

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High Courts20 Dec 2022Disposed Of

Dinesh Maidasani Vs State

Delhi High Court · (2022) 12 DEL CK 0637

Indian Succession Act, 1925-Sections 276, 279, 289, 300, 59, 61, 62, 63, 74 to 111 (Chapter VI of Part VI), Part IXEvidence Act-Sections 45, 47, 67, 68

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High Courts20 Dec 2022Allowed

Tata Sons Private Limited & Anr. Vs Thakur Computer Solutions And Technology Private Limited

Delhi High Court · (2022) 12 DEL CK 0613

Code of Civil Procedure, 1908-Order XXXIX Rules 1 & 2, XXVI Rules 4, 9 & 10

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High Courts20 Dec 2022Dismissed

Smt. Saroj (Since Deceased) Through LR's Vs Surat Singh

Delhi High Court · (2022) 12 DEL CK 0753

CPC-Order VII Rule 11, VII Rule 11(d)Limitation Act, 1963-Article 59

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High Courts20 Dec 2022Allowed

Smt. Sushma Singh Vs Sh. Ram Bhajan Pal

Delhi High Court · (2022) 12 DEL CK 0756

Code of Civil Procedure (CPC)-Order XXXVIIIndian Contract Act, 1872-Section 25, 25(3), 2(b), 9Limitation Act, 1963-Section 18, 18(1)

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High Courts20 Dec 2022Allowed

Dr. Asmita Kabra Vs Ramjas College & Anr.

Delhi High Court · (2022) 12 DEL CK 0757

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High Courts20 Dec 2022Disposed Of

Sonya Surabhi Gupta Vs Jamia Millia Islamia

Delhi High Court · (2022) 12 DEL CK 0760

Jamia Millia Islamia Act, 1988-Section 31UGC Regulations, 2018-Regulation 17(IV)(ii)

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High Courts20 Dec 2022Allowed

Virendra Kumar Vs Union Of India & Anr.

Delhi High Court · (2022) 12 DEL CK 0761

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High Courts20 Dec 2022Disposed Of

Ms Vasudha Srivastava Vs Union Of India & Anr.

Delhi High Court · (2022) 12 DEL CK 0771

Constitution of India-Article 226

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High Courts20 Dec 2022Dismissed

Prateek Arora Vs CBI Through Its Director

Delhi High Court · (2022) 12 DEL CK 0763

IPC-Section 120B, 170, 384, 419, 420IT Act, 2008-Section 66C, 66DCr.P.C.-Section 41A, 41, 41(1)(b)

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High Courts20 Dec 2022Dismissed

Rushmika Chatterji Vs NCT Of Delhi & Anr.

Delhi High Court · (2022) 12 DEL CK 0762

Negotiable Instruments Act-Section 141The Partnership Act, 1932Indian Contract Act, 1872

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High Courts20 Dec 2022Disposed Of

Samsung Electronics India Pvt Ltd. Vs Trell Experiences Pvt Ltd & Ors.

Delhi High Court · (2022) 12 DEL CK 0804

Arbitration and Conciliation Act, 1996-Section 9Insolvency and Bankruptcy Code, 2016-Section 8Code of Civil Procedure, 1908-Order XXXVIII Rule 5, 38 and 39

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High Courts20 Dec 2022Disposed Of

Sharad Mehra Vs Sanjay Mehra & Ors.

Delhi High Court · (2022) 12 DEL CK 0811

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High Courts20 Dec 2022Disposed Of

Pradeep Kumar & Anr Vs The Chamber Allotment Committee & Ors.

Delhi High Court · (2022) 12 DEL CK 0902

Constitution of India-Article 226Code of Civil Procedure-Section 151

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