High Courts22 Dec 20222018 by this Court; Gulzar Sheikh @ Sonu & Ors. v. State Crl. 1235/2014 decided on 22nd February

State Vs Denis Jauregul Mendizabal

Delhi High Court · (2022) 12 DEL CK 0124

2019; Arif Khan @ Agha v. State of Uttrakhand (2018) 18 SCC 380; Innocent Uzoma v. State Crl. A. 139/2017"
High Courts21 Dec 2022Dismissed

Archaecological Survey Of India Vs Presiding Officer, CGIT & Ors.

Delhi High Court · (2022) 12 DEL CK 0531

Constitution of India-Article 226, 310 and 311, Part IV, 14 and 16The Industrial Disputes Act, 1947-Section 2(a), 2(j), 2(oo), 2(ra), 2(s), 25-B, 25-B(2)(a)(ii), Explanation to Section 25-B(2), 25-F, 25H, 17-B, Schedule IDock Workers (Regulation of Employment) Act, 1948-Section 5-A
High Courts21 Dec 2022Disposed Of

Inderjeet Singh Vs Seema Khattar

Delhi High Court · (2022) 12 DEL CK 0700

Code of Civil Procedure, 1908-Order XI Rules 1, 2, 12, 13 and 14, Section 151, 11Delhi Rent Control Act, 1957-Section 14(1)(e), 25B
High Courts21 Dec 2022Disposed Of

Bijender Mehto Vs GNCT Of Delhi & Ors.

Delhi High Court · (2022) 12 DEL CK 0656

Code of Civil Procedure 1973-Section 439, 482, 164Indian Penal Code 1860-Section 363, 366, 376, 376(2)Protection of Children from Sexual Offences Act, 2012-Section 6, 29