COURT ARCHIVE

Delhi High Court judgments

1,37,750 judgments · page 2,063 of 6,888

High Courts22 Dec 2022Disposed Of

Anil Kumar Vs Directorate Of Revenue Intelligence (D.R.I.)

Delhi High Court · (2022) 12 DEL CK 0668

Code of Criminal Procedure, 1973-Section 439, 482, 167Narcotics Drugs and Psychotropic Substances Act, 1985-Sections 22, 27A, 29, 30, 110A, 9A, 21, 23, 25A, 37, 67, 31, 31ANarcotics Drugs and Psychotropic Substances Rules, 1985-Schedule II

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High Courts22 Dec 2022Disposed Of

Ms. Himani Malhotra Vs Indraprastha College Of Women & Ors.

Delhi High Court · (2022) 12 DEL CK 0769

Ordinance XII-A-Rule 9(1)

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High Courts22 Dec 2022Disposed Of

Narender Sharma Vs Government Of NCT Of Delhi & Anr.

Delhi High Court · (2022) 12 DEL CK 0772

The Right of Persons with Disabilities Act, 1995

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High Courts22 Dec 2022Disposed Of

Smt. Kasturi & Ors. Vs Union Of India

Delhi High Court · (2022) 12 DEL CK 0782

Limitation Act-Section 5Code of Civil Procedure-Section 151Railway Claims Tribunal Act, 1987-Section 23, 123(c)

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High Courts22 Dec 2022Dismissed

Transasia Private Capital Limited & Anr. Vs Parmanand Agarwal & Ors.

Delhi High Court · (2022) 12 DEL CK 0803

Code of Civil Procedure, 1908-Order XXXVII Rule 1, XXXVII Rule 2(3), XXXVII Rule 3, XXXVII Rule 3 sub-rule (6), XXXVII Rule 4, 37 Rule 7, 9 Rule 11, 9 Rule 13Delhi High Court (Original Side) Rules, 2018-Rule 1 of Chapter 4

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High Courts22 Dec 2022Dismissed

Zydus Wellness Products Ltd. Vs Dabur India Limited

Delhi High Court · (2022) 12 DEL CK 0903

CPC-Order XXXIX Rules 1 and 2, VIII Rule 10Commercial Courts Act, 2015

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High Courts22 Dec 2022Dismissed

VA Tech Wabag Limited Vs Delhi Jal Board

Delhi High Court · (2022) 12 DEL CK 0910

Environment Protection Act, 1986Water (Prevention and Control of Pollution) Act, 1974-Section 33(A)Air (Prevention and Control of Pollution) Act, 1981-Section 31(A)

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High Courts22 Dec 2022

Master Arnesh Shaw Vs Union Of India & Anr.

Delhi High Court · (2022) 12 DEL CK 0911

Companies Act, 2013-Schedule VII, Section 135

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High Courts22 Dec 2022Disposed Of

Aftab Alam Vs Delhi Urbban Shelter Improvement Board & Ors.

Delhi High Court · (2022) 12 DEL CK 0912

DUSIB Act-Section 2(g), Clause (iii)

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High Courts22 Dec 2022Disposed Of

EIT Services India Pvt Ltd Vs Union Of India Through Directorate General Of Employment And Training

Delhi High Court · (2022) 12 DEL CK 0915

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High Courts22 Dec 2022

Neeta Bhardwaj & Ors. Vs Kamlesh Sharma

Delhi High Court · (2022) 12 DEL CK 0916

Constitution of India-Article 136

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High Courts22 Dec 2022Disposed Of

Jayant Kumar Chandubhai Patel Vs Union Of India & Anr.

Delhi High Court · (2022) 12 DEL CK 0917

Citizenship Act, 1955-Section 15A, 7A

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High Courts22 Dec 2022Allowed

Anil Kumar Singh & Anr. Vs Union Of India & Anr.

Delhi High Court · (2022) 12 DEL CK 0914

Hindu Adoption and Maintenance Act, 1956Specific Relief Act, 1963-Section 34Adoption Regulations, 2022

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High Courts22 Dec 2022Allowed

Neeraj Varshney Vs Ministry Of Finance Department Of Revenue & Ors.

Delhi High Court · (2022) 12 DEL CK 0924

Constitution of India-Article 226, 14, 21, 22, 22(5), 22(6), 32Customs Act, 1962-Section 2(39), 108, 110, 111, 113COFEPOSA Act-Section 3, 3(1), 3(3), 5-A

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High Courts22 Dec 2022Disposed Of